Section 36A(4) in The United Provinces Indian Medicine Act, 1939
(4)[ A member referred to in clause (iii) of sub-section (1) shall cease to be a member of the Faculty upon his ceasing to be a member of the Board.] [Substituted by U. P. Act No. 35 of 1975, Section 5 (b) (w.e.f. 13-8-1975).]