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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Himachal Pradesh - Subsection

Section 82(1) in The Himachal Pradesh Land Revenue Act, 1953

(1)Land sold under the last foregoing section shall be sold free of all encumbrances, and all grants and contracts previously made by any person other than the purchaser in respect of the land shall become void as against, the purchaser at the sale.