Bombay High Court
Pr. Commissioner Of Income Tax -5 vs M/S. Westlife Development Ltd on 13 November, 2019
Bench: M.S. Sanklecha, Nitin Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1168 OF 2017
Pr. Commissioner Of Income Tax -5 ....Appellants
V/S
M/s. Westlife Development Ltd ....Respondent
Mr Nirmal C. Mohanty for Appellant Ms Aasifa Khanam Khan for Respondent CORAM : M.S. SANKLECHA & NITIN JAMDAR, JJ DATE : 13th November, 2019 P.C. :
At the request of learned advocate for the petitioners / respondent / applicant , Stand over to 12/12/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 13/11/2019 ::: Downloaded on - 14/11/2019 02:53:01 :::