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Bengal Presidency - Section

Section 1011 in Police Regulations, Bengal , 1943

1011. Facsimile of seals to be sent. [§ 12, Act V, 1861].

- A facsimile of the seals used when despatching arms, empty fired cases and small arms ammunition, except boxes, with original seal intact, shall be furnished to the Arsenal in every instance that a consignment is sent. The seals of the boxes shall be countersunk to avoid being broken or damaged in transit.