Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 122 in Goalpara Tenancy Act, 1929 122. Procedure. - When a Revenue Officer proceeds under either Section 120 or 121, the provisions of Sections 99, 100, 103, 105, 106, 107, 108, 109 and 117 shall apply.
