Supreme Court - Daily Orders
Gopal Singh vs Union Of India on 16 September, 2019
Bench: Mohan M. Shantanagoudar, Sanjiv Khanna
ITEM NO.21 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 30063/2019
(Arising out of impugned final judgment and order dated 07-03-2019
in CRMWP No. 27858/2018 passed by the High Court Of Judicature At
Allahabad)
GOPAL SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No.139049/2019-CONDONATION OF DELAY IN FILING and IA
No.139051/2019-EXEMPTION FROM FILING O.T. )
Date : 16-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Vimal Sinha, Adv.
Mr. Ankit Kumar, Adv.
Ms. Prinita Mohanty, Adv.
Mr. Mritunjay Kumar Sinha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (R.S. NARAYANAN) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by RACHNA Date: 2019.09.17 17:58:59 IST Reason: