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[Cites 0, Cited by 0] [Section 73B(5)] [Section 73B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 73B(5)(i) in Andhra Pradesh Co-Operative Societies Rules, 1964

(i)The employees shall inform the Registrar in the order of preference for allotment to any 3 (three) CO-operative Sugar Factories within thirty days from the date of calling of such options.