(iia)[ in the case of income in the nature of family pension, a deduction of a sum equal to thirty-three and one-third per cent. of such income or ] [Inserted by Act 13 of 1989, Section 13 (w.e.f. 1.4.1990).][fifteen thousand rupees] [ Substituted by Act 26 of 1997, Section 20, for certain words (w.e.f. 1.4.1998).][, whichever is less. [Inserted by Act 13 of 1989, Section 13 (w.e.f. 1.4.1990).]
