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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 19(3) in Arunachal Pradesh State Higher Education Council Act, 2019

(3)The quorum for the meetings of the Arunachal Pradesh State Higher Education Council and the Executive Council shall be one third of the filled up membership in each body and decisions may be taken in the meetings by simple majority of those present and voting.