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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(2)(c) in The Maharashtra Universities Act, 1994

(c)All members of the committee other than ex-officio member, shall hold office for a term of five years [and shall not be eligible for a second consecutive term] [These words were added by Maharashtra 55 of 2000, section 43(b)(i)(2).];