Section 35(4)(a) in Multi-State Co-Operative Societies (Registration, Membership, Direction & Management, Settlement of Disputes, Appeal & Revision) Rules, 1985

[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

(a)take appropriate steps to advertise, circulate or otherwise call for the names for the posts referred to in sub-rule (2) ;

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