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State of Tamilnadu - Section

Section 44A in The Tamil Nadu Cinemas (Regulation) Rules, 1957

44A. [ [Added by G.O. Ms. No. 1410, dated 23rd September 1997.]

When the legal heir of a deceased licensee applies for re-grant of the expired 'C Form licence the licensing authority may re-grant the licence after obtaining a report from the Revenue Divisional Officer concerned;][Part II-A] [Inserted by G.O. Ms. No. 233, Home, Cinema 19th March, 2002.] Compoundable Offences