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[Cites 0, Cited by 18] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(1)Subject to the provisions of the Act, the Central Government shall take all such measures as it deems necessary or expedient for the purpose of preventing and combating abuse of narcotic drugs and psychotropic substances and the illicit traffic therein and for ensuring their medical and scientific use.