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State of Himachal Pradesh - Section

Section 27 in Himachal Pradesh Waqf Rules, 2016

27. Form of ballot paper.

(1)Every ballot paper shall contain serial number of list of contesting candidates in Urdu, Hindi and English/local language in the serial order of English alphabets.
(2)Every ballot paper shall, before issue to an elector, be-
(a)stamped or shall be written on its back-
(i)the name and category of member;
(ii)the place of election.
(b)signed in full on its back by the Returning Officer.