Section 34(e) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977
(e)[ it contains scheduled formulations and non-scheduled formulations covered under the Drugs (Price Control) Order, 1995 made under section 3 of the Essential Commodities Act, 1955 (10 of 1955);] [Substituted by G.S.R. 760(E), dated 24-9-2003 (w.e.f. 1-12-2003).]
