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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 55(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)The seats in the District Panchayat shall be filled by persons chosen by direct election from the wards in such manner that the ratio between the population of each constituency and the number of seats allotted to it shall so far as practicable be the same throughout the District Panchayat area.