Kerala High Court
Sumayamma George vs State Of Kerala on 18 March, 2021
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.1033 OF 2020(D)
PETITIONER/S:
SUMAYAMMA GEORGE
AGED 61 YEARS
W/O. TOMICHEN P.A, KAITHAPARAMBIL, THOTTAKADU P.O,
KOTTAYAM-686 349, (RETIRED ASSOCIATE PROFESSOR OF
PHYSICS FROM ASSUMPTION COLLEGE, CHANGANACHERRY).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VAYASKARAKUNNU, KOTTAYAM-686 001
R1 BY GOVERNMENT PLEADER
OTHER PRESENT:
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).37075/2017(H) AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.37075 OF 2017
PETITIONER/S:
1 PROF. ABDUL HAMEED P.
ASSOCIATE PROFESSOR (RTD), M.E.S MAMPAD COLLEGE,MAMPAD,
MALAPPURAM, RESIDING AT PARIYARATH HOUSE,PULVETTA P.O.,
KARUVARAKUNDU VIA,
MALAPPURAM - 676 523.
2 PROF. MAJEED P.P
ASSOCIATED PROFESSOR(RTD), M.E.S MAMPAD COLLEGE,MAMPAD,
MALAPPURAM, RESIDING AT PUTHANPURAYIL HOUSE,PULLOOKKARA,
THALASSERY,
KANNUR - 670 672.
3 A.J.HAREENDRAN
AGED 57 YEARS, S/O. K.T.APPUNNI NAIR,ASSOCIATE PROF.
(RETIRED),PAYYANNUR COLLEGE, PAYYANNUR,RESIDING AT SREE
NILAYAM, NEW SAI MANDIR, PAYYANNUR P.O.,KANNUR, PIN - 670 307.
BY ADV. SRI.SIJI ANTONY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARYTO GOVERNMENT,
FINANCE DEPARTMENT,GOVERNMENT SECRETARIAT,THIRUVANANTHAPURAM -
695 001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIAGE EDUCATION
VIKASBHAVAN, THIRUVANANTHAPURAM,PIN - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,KOZHIKODE - 675 001.
5 THE ACCOUNTANT GENERAL AE
KERALA, THIRUVANANTHAPURAM,PIN - 695 001.
6 CALICUT UNIVERSITY
REPRESENTED BY ITS REGISTRAR.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.37448 OF 2017
PETITIONER/S:
1 PROF. HARRY CLEETUS
PRINCIPAL (RTD) ST. ALBERTS COLLEGE,
ERNAKULAM,RESIDING AT 37/246, THOZHUTHINGAL
LANE,ANJUMANA ROAD, MAMANGALAM PO, ERNAKULAM.682024
2 PROF. ALEXANDER MENDEZ
ASSOCIATE PROFESSOR (RTD), ST. ALBERTS
COLLEGE,ERNAKULAM, RESIDING AT VALIYAPARAMBIL
HOUSE,TACHANATT LANE, N.K.S ROAD,PACHALAM,
KOCHI.682012.
3 DR. GILROY ROZARIO
ASSOCIATE PROFESSOR (RTD) ST. ALBERTS
COLLEGE,ERNAKULAM, RESIDING AT KRA-44,
NAMBIAPARAMBU,KOMBARA, ERNAKULAM. PIN.682018
4 DR. LESLIE THOMAS
ASSOCIATE PROFESSOR (RTD), ST. ALBERTS
COLLEGE,ERNAKULAM, RESIDING AT PALM LANDS,
PUTHIYAVEETTIL HOUSE,MALIPURAM , ERNAKULAM.
PIN.682511
BY ADV. SRI.SIJI ANTONY
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY
TOGOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM.PIN.695001
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN.695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM.PIN.695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,ERNAKULAM,
PIN.6820O1
WP(C).No.1033 OF 2020(D) and conctd. Cases
4
5 THE ACCOUNTANT GENERAL A E
KERALA, THIRUVANANTHAPURAM. PIN.695001
6 MAHATMA GANDHI UNIVERSITY
PRIYADARSINI HILLS, PRIYADARSINI HILLS PO,KOTTAYAM
DISTRICT, REPRESENTED BY ITS REGISTRAR.
R1, R6 BY SRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.6804 OF 2018
PETITIONER/S:
ANNIE ANTONY
AGED 56 YRS, W/O. AUGUSTINE, PAINADATH HOUSE,
NEERIKKODU,ALANGAD P.O, ERNAKULAM DISTRICT,
ASSISTANT PROFESSOR(RTD),PROVIDENCE WOMEN'S
COLLEGE, KOZHIKODE.
BY ADVS.
SRI.BENOY THOMAS
SRI.PAULSON THOMAS
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF
FINANCE,GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
3 DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION, KOZHIKODE.
5 THE ACCOUNTANT GENERAL A E
KERALA, THIRUVANANTHAPURAM, PIN - 695 001.
6 THE DIRECTOR OF HIGHER SECONDARY EDUCATION
HOUSING BOARD BUILDING, THIRUVANANTHAPURAM.
7 REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION
KOZHIKODE - 673 001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
6
8 CORPORATE MANAGER
APOSTOLIC CARMEL EDUCATIONAL AGENCY, A.C PROVINCIAL
HOUSE,MALAPPARAMBA, CALICUT, PIN - 673 009.
9 CALICUT UNIVERSITY
CALICUT, REPRESENTED BY REGISTRAR - 673 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.10302 OF 2018
PETITIONER/S:
1 DR.BALU KUZHIVELIL
ASSOCIATE PROFESSOR(RTD.)CHRIST
COLLEGE,IRINJALAKUDA,RESIDING AT KUZHIVELIL
HOUSE,DONBOSCO SCHOOL ROAD,IRINJALAKUDA,THRISSUR-
680121.
2 SMT.LILLY.T.I
ASSOCIATE PROFESSOR(RTD.),ST.JOSEPH'S
COLLEGE,IRINJALAKUDA,RESIDING AT MUTTIKKAL
HOUSE,SAKTHI NAGAR,IRINJALAKUDA,NORTH.P.O-680125.
3 DR.P.T.SEBASTIAN
ASSOCIATE PROFESSOR(RTD.),NEHRU ART & SCIENCE
COLLEGE,KANHANGAD,RESIDING AT PADAVIL
HOUSE,PALLIKKARA,NILESHWAR.P.O,KASARAGOD DT,PIN-
671314.
BY ADV. SRI.SIJI ANTONY
RESPONDENT/S:
1 THE STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN-695001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN,THIRUVANANTHAPURAM,PIN-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,THRISSUR,PIN-
688001.;
WP(C).No.1033 OF 2020(D) and conctd. Cases
8
5 THE ACOUNTANT GENERALA E
KERALA,THIRUVANANTHAPURAM,PIN-695001.
6 CALICUT UNIVERSITY
REPRESENTED BY ITS REGISTRAR,THENHIPALAM,CALICUT
UNIVERSITY.P.O-673635.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.13210 OF 2018
PETITIONER/S:
DR. V.G.MADHURIMA
PANIKKAMPARAMBIL HOUSE, 'KARHIKA', P.O.NATTIKA,
THRISSUR DISTRICT, PIN-680566.
BY ADVS.
SRI.P.K.MANOMOHANAN
SRI.N.A.GANAPATI
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY
FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4 THE DIRECTOR
DIRECTORATE OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001.
5 THE ACCOUNTANT GENERAL A E
OFFICE OF THE ACCOUNTANT GENERAL (A & E), KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695039.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.13925 OF 2018
PETITIONER/S:
DR.E.RADHAKUMARI
W/O. MADHUSOODANA KURUP, AGED 60 YEARS, RETIRED
ASSOCIATE PROFESSOR, SREESANKARA COLLEGE,KALADY,
RESIDING AT 'RAGENDU', MATTOOR,
KALADY P.O., PIN- 683 574.
BY ADV. SRI.M.M.MONAYE
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,DEPARTMENT
OF FINANCE, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
2 SECRETARY TO GOVERNMENT
DEPARTMENT OF HIGHER EDUCATION,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
3 DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN-695 001.
4 THE ACCOUNTANT GENERAL A E KERALA,
THIRUVANANTHAPURAM, PIN-695 039.
5 PRINCIPAL,
SREE SANKARA COLLEGE, KALADY,
PIN- 683 574.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.29294 OF 2018(J)
PETITIONER/S:
1 MURALI K.,
AGED 57 YEARS
ASSOCIATE PROFESSOR (RTD)
T.K.M.M COLLEGE NANGHARKULANGARA
RESIDING AT VARIKOLIL, CHERAVALLY,
KAYAMKULAM PO., ALAPPUZHA
SOMANATHAN PILLAI G
2. ASSOCIATE PROFESSOR (RTD)
MSM COLLEGE, KAYAMKULAM
RESIDING AT PATTERETH LAKSHI VIHAR
CHERAVALLY, KAYAMKULAM P.O
ALAPPUZHA
A.R SOMANATHAN
ASSOCIATE PROFESSOR (RTD)
MSM COLLEGE, KAYAMKULAM
3. RESIDING AT PRANAVAM MANGARAM
PANDALAM, PATHANAMTHITTA
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,DEPARTMENT OF FINANCE, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
THE SPECIAL SECRETARY TO GOVERNMENT
2. DEPARTMENT OF HIGHER EDUCATION,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN-695 001.
DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN-695 001.
3.
THE DEPUTY DIRECTOR OF COLLEGIAGE EDUCATION
KOLLAM
PIN 691 001
4.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.30370 OF 2018(U)
PETITIONER/S:
1 VARGHESE ABRAHAM
AGED 57 YEARS
S/O. P.V. ABRAHAM, PUTHENPARAMBIL, BNRA-30,
BENEDICT NAGAR, NALANCHIRA P.O.,
THIRUVANANTHAPURAM, RETIRED ASSOCIATE PROFESSOR IN
MATHEMATICS, MAR IVANIOS COLLEGE,
THIRUVANANTHAPURAM.
2 GEORGE PAUL,
AGED 57 YEARS
S/O.J.PAUL, BATHEL HOUSE NO.168, JAWAHAR NAGAR,
PATTATHANAM, KOLLAM (RETIRED ASSOCIATE PROFESSOR OF
CHEMISTRY, FATIMA MATHA COLLEGE, KOLLAM).
3 JOHNSON PIUS,
AGED 57 YEARS
S/O.PIUS LOURDES, AMMAN NAGAR 126A,
PATTATHANAM.P.O., KOLLAM
(RETIRED ASSOCIATE PROFESSOR OF ZOOLOGY, FATHIMA
MATHA COLLEGE, KOLLAM)
4 ALEXANDER V.GEORGE,
AGED 67 YEARS
S/O.REV.FR.GEORGE ZACHARIAH,
VADAKKETHAKKACKAL, THAZHAKARA.P.O., MAVELIKKARA,
ALAPPUZHA DISTRICT
(RETIRED AS PRINCIPAL FROM BASELIUS COLLEGE,
KOTTAYAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
13
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOLLAM, PIN-691001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.30805 OF 2018(A)
PETITIONER/S:
1 RAJEEV.D
AGED 59 YEARS
S/O.K.V.DIVAKARA PANICKER, RAJEEVAM, DREAM NAGAR,
KANNIMELCHERRY, KAVANADU P.O., KOLLAM - 691 003.
(RETIRED AS ASSOCIATE PROFESSOR OF PHYSICAL
EDUCATION, S.N. COLLEGE, KOLLAM).
2 DR.JUBAIRA BEEVI,
DILDAR,KERALAPURAM,PERUMPUZHA P.O.KOLLAM RETIRED AS
PRINCIPAL,T.K.M.ARTS AND SCIENCE COLLEGE,KOLLAM
3 USHA.L.R,
MUKI VHLRA 102,THEVALLY P.O,KOLLAM(RETIRED AS
ASSOCIATE PROFESSOR OF ECONOMICS,FATIMA MATHA
NATIONAL COLLEGE,KOLLAM)
4 SOPHIAMMAL NATTAR P,
MARYTONES JNRA 47/A,PATTATHANAM P.O,KOLLAM (RETIRED
AS ASSOCIATE PROFESSOR OF BOTANY,FATIMA MATHA
NATIONAL COLLEGE,KOLLAM)
5 V.R.AJITHKUMAR,
AMBADI AKSHAYA NAGAR,KADAPAKADA, KOLLAM,(RETIRED AS
ASASOCIATE PROFESSOR OF MALAYALAM, ST.STEPHENS
COLLEGE,PATHANAPURAM)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
15
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION
DEPARTMENT,SECRETARIAT,THIRUVANANTHAPURAM-695001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOLLAM PIN 691001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.33401 OF 2018(A)
PETITIONER/S:
DR.MATHEW K.S.
AGED 58 YEARS
S/O. K.M. SAMUEL, SEMS, T.C.15/2808, LIC LANE - G,
PATTOM, THIRUVANANTHAPURAM - 695 004 (RETIRED
ASSOCIATE PROFESSOR OF PHYSICS FROM MAR IVANIOS
COLLEGE, THIRUVANANTHAPURAM)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOLLAM, PIN-691001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.33502 OF 2018(K)
PETITIONER/S:
DR.REGIMOL C. CHERIAN,
ALANCHERIL NORTH OF BISHOPS PALACE, CHANGANACHERRY,
KOTTAYAM 686101.
BY ADVS.
SRI.BABY ISSAC ILLICKAL
SRI.ISAAC KURUVILLA ILLIKAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM- 695001.
2 PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
3 DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
4 ACCOUNTANT GENERAL,
OFFICE OF THE ACCOUNTANT GENERAL(A AND E),
THIRUVANANTHAPURAM-695 039.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.34150 OF 2018(P)
PETITIONER/S:
USMAN VENGASSERI
ASSOCIATE PROFESSOR (RTD)
M.E.S.KALLAI COLLEGE
MANNARKKAD NOW RESIDING AT VENGASSEREES
KODATHIPPADI PO
MANNARKKAD , PALAKKAD-678582.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT FINANCE DEPARTMENT GOVERNMENT
SECRETARIAT,
THIRUVANANTHAPURAM,
PIN-695001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN - 695 001.
4 THE ACCOUNTANT GENERAL (A AND E)
KERALA, THIRUVANANTHAPURAM, PIN - 695 001.
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION, THRISSUR, PIN
- 680 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.34244 OF 2018(E)
PETITIONER/S:
1 MOHANARAJ P.K.,
AGED 56 YEARS
PRINCIPAL(RETIRED),
S.A.S.S.N.D.P. YOGAM COLLEGE,
KONNI PATHANAMTHITTA,
RESIDING AT SREELAKAM,
VALIYA PARAMBIL,
VELLIYARA P.O,
PATHANAMTHITTA DISTRICT,
PIN-689612.
2 CELINE JOSEPH,
ASSOCIATE PROFESSOR (RETD.), BISHOP KURIALACHERRY
COLLEGE FOR WOMEN, AMALAGIRI (P.O.), KOTTAYAM
DISTRICT-686561, RESIDING AT THENNATTIL HOUSE,
NAZARETH HILLP.O., KURAVILANGAD, KOTTAYAM DISTRICT-
686633.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.S.SAJEEV (CHIRAYIL)
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,
FINANCE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695001.
2 THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
WP(C).No.1033 OF 2020(D) and conctd. Cases
20
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKASBHAVAN, THIRUVANANTHAPURAM-695001.
4 THE ACCOUNTANT GENERAL (A AND E) KERALA,
THIRUVANANTHAPURAM-695001.
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION, KOTTAYAM-
686601.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.39740 OF 2018(N)
PETITIONER/S:
RANSAMMA JOSEPH V,
ASSOCIATE PROFESSOR (RTD),BHARAT MATA
COLLEGE,THRIKKAKARA,NOW RESIDING AT CHITTUPARAMBIL
HOUSE,PONNURUNNY,VYTTILA,ERNAKULAM-682 019.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
P.S.SAJEEVAN
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
2 THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKASBHAVAN,THIRUVANANTHAPURAM,PIN 695 001.
4 THE ACCOUNTANT GENERAL (A AND E),
KERALA,THIRUVANANTHAPURAM,PIN 695 001.
5 THE DEPUTY DIRECTOR OF COLLEGE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION,ERNAKULAM.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.21514 OF 2019(L)
PETITIONER/S:
THRESSIAMMA MATHEW
AGED 61 YEARS
W/O ABRAHAM M.A
ASSOCIATE PROFESSOR (RETD), MAR IVANIOS COLLEGE
THIRUVANANTHAPURAM 695 015
RESIDING AT MYLADUMPARAYIL, MNRA B-94
PATHIRIPALLY, KUDAPPANAKKUNNU P.O.
THIRUVANANTHAPURAM DISTRICT 695 043
BY ADVS.
SRI.ABRAHAM VAKKANAL (SR.)
SMT.VINEETHA SUSAN THOMAS
SRI.CHRISTY THOMAS
RESPONDENT/S:
1 PRINCIPAL SECRETARY
FINANCE DEPARTMENT
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
PIN 695 001
THE PRINCIPAL SECRETARY
2. HIGHER EDUCATION DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKASBHAVAN,THIRUVANANTHAPURAM,PIN 695 001.
3.
THE DEPUTY DIRECTOR OF COLLEGE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION,ERNAKULAM.
4. THE PRINCIPAL ACCOUNTANT GENERAL (A&E)
THIRUVANANTHAPURAM - 695 001
5.
STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,FINANCE DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM,PIN 695 001.
6.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24113 OF 2019(L)
PETITIONER/S:
SUSY PHILIP.N
ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE,
KOTTAYAM, NOW RESIDING AT KUNNACHERRYIL HOUSE, S.H.
MOUNT P.O., KOTTAYAM. 686 006.
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM 695 001.
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOTTAYAM 686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24121 OF 2019(M)
PETITIONER/S:
DR.SELINAMMA JOSEPH
ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE,
KOTTAYAM, NOW RESIDING AT KAVANAL HOUSE,
KOCHUPARMBIL JOE BHAVAN, HALU KURIAN ROAD,
MUTTAMBALAM.P.O., KANJIKUZHY, KOTTAYAM,
PIN - 686 004
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
2 THE SPECIAL SESCRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM - PIN - 686 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24755 OF 2019(T)
PETITIONER/S:
SHEELA CHERIAN K
ASSOCIATE PROFESSOR (RETIRED), BCM COLLEGE,
KOTTAYAM, NOW RESIDING AT EDAMPURATHU HOUSE,
KARIMKUNNAM P.O., THODUPUZHA.
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM - PIN 686 001.
OTHER PRESENT:
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.24987 OF 2019(W)
PETITIONER/S:
PHILIPSON.C.PHILIP
AGED 57 YEARS
S/O. K. P. PHILIP, CHILAMPATH HOUSE, THELLAKOM P.
O., KOTTAYAM, (RETIRED ASSOCIATE PROFESSOR OF
PHYSICS ST. STEPHENS COLLEGE, UZHAVOOR)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
VAYASCKARA KUNNU, KOTTAYAM - 686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.26033 OF 2019(D)
PETITIONER/S:
JOSEPH.M.P
S/O.PAULOSE, MADAPPALLI KUNNIL HOUSE,
MANATHANA.P.O., KANNUR-670674.
BY ADVS.
SRI.T.T.MUHAMOOD
SRI.A.RENJIT
SRI.V.E.ABDUL GAFOOR
SRI.A.MOHAMMED SAVAD
SRI.C.Y.VINOD KUMAR
SRI.JAYENDRAN KOCHOTH
RESPONDENT/S:
1 THE STATE OF KERALA,
REP. BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, POOJAPPURA,
THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF EDUCATION,
OFFICE OF THE DDE, KANNUR-670703.
5 THE ASSISTANT EDUCATIONAL OFFICER,
OFFICE OF THE AEO, IRITTI, KANNUR-670703.
6 THE ACCOUNTANT GENERAL (A AND E),
KERALA, THIRUVANANTHAPURAM-695039.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.31509 OF 2019(K)
PETITIONER/S:
DR. S.V. PREDEEP,
AGED 56 YEARS
ASSOCIATE PROFESSOR (RTD), S.V.R.S.S.S.COLLEGE,
VAZHOOR, NOW RESIDING AT CHENGERATH KRISHNASREE,
KUMARANALLOOR P.O, KOTTAYAM PIN- 686 016.
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
SRI.P.S.SAJEEV
SHRI.MANOJ GEORGE
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT , FINANCE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001.
2 THE SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695 001
3 THE DIRECTOR OF COLLEGIATE EDUCAITON
VIKAS BHAVAN, THIRUVANANTHAPURAM, PIN- 695 001
4 THE ACCOUNTANT GENERAL(A AND E) , KERALA
THIRUVANANTHAPURAM, PIN- 695 001
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION.
DIRECTORATE OF COLLEGIATE EDUCATION , KOTTAYAM ,
PIN- 686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.31949 OF 2019(P)
PETITIONER/S:
DR. ROSAMMA MATHEW
AGED 56 YEARS
W/O.T.V.SONY, THUNDIYIL HOUSE, AMALAGIRI P.O.,
KOTTAYAM, (RETIRED ASSOCIATE PROFESSOR IN HISTORY,
K.E.COLLEGE, MANNANAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VAYASCKARA KUNNU, KOTTAYAM-686001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.32979 OF 2019(V)
PETITIONER/S:
PROF K.C.ZACHARIAH
KOYICKALETHU PUTHEN VEEDU, KUMBAZHA.P.O, KUMBAZHA,
PATHANAMTHITTA-689653
BY ADVS.
SRI.BABY ISSAC ILLICKAL
SRI.ISAAC KURUVILLA ILLIKAL
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001
3 DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOTTAYAM
5 ACCOUNTANT GENERAL
OFFICE OF THE ACCOUNTANT GENERAL (A AND E)
THIRUVANANTHAPURAM-695039
6 MANAGER
ST.THOMAS COLLEGE, KOZHENCHERY
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.960 OF 2020(T)
PETITIONER/S:
A. JOSE,
ASSOCIATE PROFESSOR (RTD), KURIAKOSE ELIAS COLLEGE,
MANNANAM, RESIDING AT AREEKATTIL,
ATHIRAMPUZHA-686 562,KOTTAYAM DISTRICT
BY ADVS.
SRI.SIJI ANTONY
SRI.P.M.JOSEPH
SRI.P.S.SAJEEV (CHIRAYIL)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001
2 THE SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM,PIN-695 001
4 THE ACCOUNT GENERAL ( AND E ) ,
KERALA, THIRUVANANTHAPURAM,PIN-695 001
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
DIRECTORATE OF COLLEGIATE EDUCATION, KOTTAYAM,PIN-
686 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.1235 OF 2020(D)
PETITIONER/S:
DR.MARYKUTTY
AGED 60 YEARS
W/O.D.E.J.MATHEW, ETTOLIL, VAZHAPPALLY,
CHANGANACHERRY, (RETIRED ASSOCIATE PROFESSOR OF
CHEMISTRY FROM ASSUMPTION COLLEGE, CHANGANACHERRY).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE SPECIAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
THIRUVANANTHAPURAM-695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VAYASKARAKUNNU, KOTTAYAM-686 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.15193 OF 2020(Y)
PETITIONER/S:
DR.K.SHAIK MOHAMMED
AGED 56 YEARS
S/O. MOHAMMED SHA, ERAMBRACHALIL HOUSE, KEZHISSERI,
KUZHIMANNA P O, MALAPPURAM 673641, (RETIRED
ASSOCIATE PROFESSOR IN ARABIC FROM M.U.A. COLLEGE,
PULICKAL)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM- 695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE - 673001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.15404 OF 2020(A)
PETITIONER/S:
ISHACK POTHUMKADAN
AGED 56 YEARS
S/O. UNEEN.P. POTHUMKADAN HOUSE, PULLENGODE,
MALAPPURAM 676 525, (RETIRED ASSOCIATE PROFESSOR IN
ARABIC FROM M.U.A. COLLEGE PULIKAL).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT.
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOZHIKODE 673 001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
35
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.16485 OF 2020(I)
PETITIONER/S:
DR.SABINA C.A
AGED 60 YEARS
D/O. ABRAHAM, RETIRED ASSOCIATE PROF. OF BOTANY,
BCM COLLEGE, KOTTAYAM, RESIDING AT 6C, SKYLINE
RIVER VALLEY, COLLECTORATE P. O.,
KOTTAYAM - 682 002.
BY ADV. SRI.K.M.KURIAN
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY PRINCIPAL SECRETARY, FINANCE
DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE PRINCIPAL SECRETARY
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 001.
4 DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
OFFICE OF THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, KOTTAYAM, PIN - 686 001.
OTHER PRESENT:
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23294 OF 2020(J)
PETITIONER/S:
AYISHA M.T.
AGED 57 YEARS
W/O. ABDUL KHAYOOM K.V., NARIKKUTH HOUSE, P.O.
PULIKKAL, MALAPPURAM DISTRICT, (RETIRED ASSOCIATE
PROFESSOR IN ARABIC FROM DARUL ULOOM ARABIC
COLLEGE, VAZHAKKAD).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE-673 001.
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
37
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23416 OF 2020(B)
PETITIONER/S:
HAMZA A.M.P
AGED 57 YEARS
S/O. ZUBAIR V.K. (LATE), RHYTHM, NEAR ANDI COMPANY,
THIRUVANGOOR P.O. KOZHIKODE DISTRICT 673 304,
RETIRED ASSOCIATE PROFESSOR OF PHYSICS FROM MES
KEVEEYEM COLLEGE, VALANCHERRY.
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
2 THE PRINCIPAL SECRETARTY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM 695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE,
EDUCATION, KOZHIKODE 673 001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23783 OF 2020(W)
PETITIONER/S:
FYSALA KUTTIPURATH CHALIL,
AGED 57 YEARS
D/O.ALAVI MAULAVI KUTTIPURATH CHALIL, AFRAH MANZIL,
PULICKAL P.O., ALUNGAL, MALAPPURAM DISTRICT,
(RETIRED ASSOCIATE PROFESSOR IN ARABIC FROM ANVARUL
ISLAM WOMEN'S ARABIC COLLEGE, MONGAM, MALAPPURAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOZHIKODE-673 001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
39
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.23808 OF 2020(A)
PETITIONER/S:
K.P.JAMALUDEEN
AGED 58 YEARS
S/O. (LATE) K.P. KUNHI MOHAMMED, PUSHPAVANAM,
COLLEGE STREET, MELE PATTAMBI P.O.,
PALAKKAD-679 306. (RETIRED ASSOCIATE PROFESSOR IN
ENGLISH FROM PSMO COLLEGE, THIRURANGADI).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
KOZHIKODE-673 001.
5 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.26553 OF 2020(T)
PETITIONER/S:
1 SHINY K. JACOB
AGED 56 YEARS
W/O. K.V. SALIM, KATTACHIRAKUNNEL HOUSE, U.C.COLLEGE P.O.,
ALUVA-683102, (RETIRED ASSOCIATE PROFESSOR IN STATISTICS, U.C.
COLLEGE, ALUVA)
2 TESSY CHACKO,
AGED 56 YEARS
D/O. CHACKO P.T., ERA-133, PAREL HOUSE, ELAMKULAM LANE,
SREEKARYAM P.O., THIRUVANANTHAPURAM. (RETIRED ASSOCIATE
PROFESSOR IN PHYSICS, ST.XAVIERS COLLEGE, THUMBA).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT,
FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-
695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
HOSPITAL ROAD, NEAR COLLEGE GROUND, KOCHI-682011.
5 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
CROSS JUNCTION, KADAPPAKADA, KOLLAM-691001.
6 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 18.03.2021,
ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.27081 OF 2020(I)
PETITIONER/S:
DR. RAJAN IDICULA,
AGED 60 YEARS
S/O. Y.IDIKULA, MELUTTU, KIZHAKKATHERUVU P.O.,
KOTTARAKKARA, KOLLAM-691531. (RETIRED ASSOCIATE
PROFESSOR OF BOTANY FROM ST. STEPHEN'S COLLEGE,
PATHANAPURAM).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE,
CROSS JUNCTION, KADAPPAKADA, KOLLAM-691001.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.27465 OF 2020(G)
PETITIONER/S:
RACHEL GEORGE
AGED 59 YEARS
W/O. AJITHKUMAR MANUEL, SANKEERTHANAM, TC 24/2069
PANAVILA JUNCTION, THYCADU, THIRUVANANTHAPURAM 695
014
(RETIRED ASSOCIATE PROFESSOR IN ENGLISH FROM ST.
XAVIERS COLLEGE, THUMBA, THIRUVANANTHAPURAM)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHEIF SECRETARY TO
GOVERNNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM 695 001
3 THE DIRECTOR OF COLELGIATE EDUCATION,
GROSS JUNCTION, KADAPAKADA, KOLLAM 691 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE
EDUCATION, GROSS JUNCTION
KADAPAKADA, KOLLAM 691 001
5. STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
43
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.27519 OF 2020(L)
PETITIONER/S:
AJITHKUMAR MANUEL
AGED 59 YEARS
S/O. MANUEL, SANKEERTHANAM, TC 24/2069, PANAVILA
JUNCTION, THYCADU, THIRUVANANTHAPURAM-695 014,
(RETIRED ASSOCIATE PROFESSOR IN ENGLISH), S.B.
COLLEGE, CHANGANASSERY).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT.
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
VYSKARAKUNNU, KOTTAYAM-686 001
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.6213 OF 2021(B)
PETITIONER/S:
DR.MARTHAKUTTY JOSEPH
AGED 59 YEARS
W/O.VINCENT AORATHA,AORETHA HOUSE,
AVOLI.P.O, MUVATTUPUZHA-688670,(RTD.ASSOCIATE
PROFESSOR IN CHEMISTRY FROM NIRMALA
COLLEGE,MUVATTUPUZHA).
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT,
FINANCE DEPARTMENT,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE PRINCIPAL SECRETARY TO GOVERNMENT,
HIGHER EDUCATION DEPARTMENT,
SECRETARIAT,THIRUVANANTHAPURAM-695001.
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN,THIRUVANANTHAPURAM-695001.
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
ERNAKULAM,HOSPITAL ROAD,KOCHI-682011.
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
45
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942
WP(C).No.6657 OF 2021(F)
PETITIONER/S:
DR. AMSTRONG SEBASTIAN
AGED 56 YEARS
S/O. K.S. SEBASTIAN, 275, KIZHAKKEL, KHANNA NAGAR
P.O, KORATTY, CHALAKUDY-680 309 (WORKING AS
ASSOCIATE PROFESSOR IN ENGLISH, NIRMALA COLLEGE,
MUVATTUPUZHA)
BY ADV. SRI.M.S.RADHAKRISHNAN NAIR
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY TO
GOVERNMENT, FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
2 THE PRINCIPAL SECRETARY TO GOVERNMENT.
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001
3 THE DIRECTOR OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 001
4 THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
ERNAKULAM, HOSPITAL ROAD, KOCHI-682 011
5 STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
SPL GP FINANCE SRI C M SURESH BABU
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2021, ALONG WITH WP(C).1033/2020 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.1033 OF 2020(D) and conctd. Cases
46
JUDGMENT
[WP(C).1033/2020, WP(C).37075/2017, WP(C).37448/2017, WP(C).6804/2018, WP(C).10302/2018, WP(C).13210/2018, WP(C).13925/2018, WP(C).29294/2018, WP(C).30370/2018, WP(C).30805/2018, WP(C).33401/2018, WP(C).33502/2018, WP(C).34150/2018, WP(C).34244/2018, WP(C).39740/2018, WP(C).21514/2019, WP(C).24113/2019, WP(C).24121/2019, WP(C).24755/2019, WP(C).24987/2019, WP(C).26033/2019, WP(C).31509/2019, WP(C).31949/2019, WP(C).32979/2019, WP(C).960/2020, WP(C).1235/2020, WP(C).15193/2020, WP(C).15404/2020, WP(C).16485/2020, WP(C).23294/2020, WP(C).23416/2020, WP(C).23783/2020, WP(C).23808/2020, WP(C).26553/2020, WP(C).27081/2020, WP(C).27465/2020, WP(C).27519/2020, WP(C).6213/2021, WP(C).6657/2021] Dated this the 18th day of March 2021 This order of mine shall dispose of thirty nine writ petitions, whereby common question of facts and law involved. The grievance of the petitioners are that by virtue of an amendment in Rule 14E of Part III, Kerala Service Rules (KSR), introduction of contions though are not aggrieved, "except" the expression 'Regular' in clause (b)(i) in Rule 14E.
2. All the petitioners had initially joined as Junior lecturers after undergoing the regular selection process in the aided colleges against leave vacancy and later became permanent. The interpretation of condition No.(i) by the respondent for the purpose of determination of the pension is WP(C).No.1033 OF 2020(D) and conctd. Cases 47 the core issue, which has given a cause for them to approach this Court. The expression 'regular' if read with the explanatory note and previous orders of the Government passed from time to time, there would not have any impediment in claiming the benefit of the services rendered prior to their absorption on permanent basis. The cause of action accrued only when legislators in their wisdom caused an amendment in the Rule, aforementioned, vide notification dated 28.8.2009, which has been made operative with retrospective effect from 30th July, 1979. Even that amendment would not have effected the petitioners except that the respondents are interpreting by giving a different tinge and colour in rejecting the case of pensionary benefits for consideration of the past service ,being, not the regular one. The aim and object of the notification was to give the benefit but taken away the same by passing an order dated 9th of May 2016 and 5th of August 2016. The aforementioned orders have given a tool to the Government in rejecting the request of the petitioners.
3. The objection of the State viz-a-viz the WP(C).No.1033 OF 2020(D) and conctd. Cases 48 interpretation of the Rule already being upheld by the Division Bench of this Court would not come as an impediment for adjudication of the present writ petition for the simple reason that it was a case of the employees of the unaided colleges and there was no challenge to the vires. Though clause (a) of Rule 14E of Part III, KSR do not make any hindrance for the purpose of giving the benefit of pensionary benefits, realizing the ambiguity the Government only on 10th August 2018 imposed similar conditions in clause
(b) without "retrospective effect". It is an attempt to overcome the findings of the Division Bench, which is totally illegal, as in the judgment of this Court reported as Shameer Ali E vs Deputy director of Collegiate Education and others (2018 (3) KLT 925), it was clarified that for the purpose of aided schools, service put in Government college, prior to enterering in Government service will be effected without any statutory reservation. It is settled law that the rules of the games cannot be changed with retrospective effect though there is no bar of its applicability, prospectively. Otherwise, it would amount to WP(C).No.1033 OF 2020(D) and conctd. Cases 49 usurpation of power under Article 309 of the Constitution of India. In other words, the benefits already acquired cannot be taken with a drop of a hat. In support of the aforementioned contentions learned counsel for the petitioners has relied upon the decisions reported in [1986 (Supp) SCC 584] T.R Kapur and others v. State of Haryana and Others), Ex. Major N.C Singhal Vs. Director General [(1972) 4 SCC 765], Ex-Capt. K.C Arora and Another v. State of Haryana and Others [(1984) 3 SCC 281], Chairman, Railway Board and Others v. C.R Rangadhamaiah and Others [(1997) 6 SCC 623], Radhakrishnan v. Sunjo [2000 KHC 106], Tara Singh v. State of Rajasthan and Others [1975 KHC 768], and Board of Revenue v. Parameswaran Nair [2000 KHC 46]. The pith and substance of the judgment pertain to amendment caused with retrospective effect as well as non counting of the military service, leads to a conclusion that right accrued shall not be taken with retrospective effect, as it would lead to a unconstitutional discrimination for the reason that the persons already retired during the WP(C).No.1033 OF 2020(D) and conctd. Cases 50 interregnum have given the benefit of past temporary service in aided colleges, while disbursing of the pensionary benefits.
4. On the contrary, Special Government pleader (Finance) submitted that the petitioners are estopped to lay challenge to the notification and the vires as late as in 2019 onwards and that too after the ratio culled out in the judgment Shameer Ali(supra). In the penultimate paragraph some relief has been given to employees working in aided school for entitlement of pensionary benefits in counting the service but that too, has been kept intact by causing an amendment vide notification dated 10th August 2018 but very eloquently and in fairness submitted that it was without any retrospective effect. In other words, it would have a prospective effect. All the petitioners have not rendered the regular service as their appointment was against the leave vacancy, which was not of permanent nature and thus rightly so, have been denied the benefit of pensionary benefits in not counting the service rendered by them. But do not dispute the fact that the selection of few, against leave vacancy was through a selection committee. The challenge in the WP(C).No.1033 OF 2020(D) and conctd. Cases 51 aforementioned writ petition is to the orders dated 9 th of May 2016 and 5th of August 2016. By concluding his argument, urged this Court for dismissal of the writ petition.
5. I have heard the learned counsel for the parties, appraised the paper book and cited judgments including the notification of 2018 supplied during the course of the argument and of the view that there is force and merit in the submission of the learned counsel representing the petitioners. It would be expedient to extract challenged rule and explanatory note preceded by the impugned notification dated 28.8.2009 effective from 30.7.1979:-
NOTIFICATION G. O.(P)No. 366/2009/Fin. Dated, Thiruvananthapuram, 28th August, 2009.
S. R. O No. 755/2009.In exercise of the powers conferred by sub-section (1) of section 2 of the Kerala Public Services Act, 1968 (19 of 1968), read with section 3 thereof, the Government of Kerala, hereby make the following rules further to amend the Kerala Service Rules, namely: -
RULES
1. Short title and commencement.-- (1) These rules may be Called the Kerala Service (3rd Amendment ) Rules, 2009.
(2) They shall be deemed to have come into force on 30th July, 1979 WP(C).No.1033 OF 2020(D) and conctd. Cases 52
2. Amendment of the Rules.- In the Kerala Service Rules, Part III -
in rule 14 E, the existing rule shall be renumbered as sub-rule (a) of rule 14 E and after sub-rule (a), as so renumbered, the following sub-rules shall be inserted, namely:
"(b) Aided private college service, both teaching and non-teaching, of Government employees prior to their entry in Government service shall qualify for pensionary benefits, subject to the following conditions, namely:
(i) The actual period of regular full time service rendered from the date of actual introduction of Direct Payment System in the aided private college shall be counted.
(ii) Service rendered prior to the introduction of Direct Payment System in any aided private college shall be counted only for the period of those incumbents who have been paid salary under grant-in-aid scheme introduced with effect from 1965.
(iii) In cases of resignation of the appointment in private college service for the purpose of taking up appointment in Government, break, if any, between the private college service and the Government service shall not exceed the joining time admissible under the service rules, plus public holidays. Service prior to resignation for other purposes shall not be counted.
(iv) The Government contribution if any, to their Provident Fund Account in respect of their aided private college service shall be refunded to Government.
(v) The Management's share of contribution if any in Provident Fund Account in respect of aided private college staff shall be credited to Government. In such cases, a certificate in the following form shall be recorded in the Service Book by the Head of Institution in which the incumbent had worked duly countersigned by the Head of the Department "Certified that the Governments/Managements share of contribution with interest thereon which should WP(C).No.1033 OF 2020(D) and conctd. Cases 53 otherwise have gone to the employee has not been/shall not be paid to him/ her but has been/shall be credited to Government"
The certificate regarding the crediting of Managers contribution is not necessary when contributions are to be paid back to the Management under rules.
(vi) For counting the aided private college service, a certificate in the following form shall be recorded in the Service Book by the Head of the Institution in which the incumbent had worked duly countersigned by the Head of the Department.
"Service has been verified with reference to the initial records such as attendance registers, acquittance rolls, pay bills etc. and is qualifying for pension"
(c) Regular full time Government service of aided private college staffs and aided private school staff prior to their entry in aided private college service and aided private school service shall be counted for pension for such service.
Explanatory Note (This does not form part of the notification but is intended to achieve its general purport.) As per Rule 14 E, of the Kerala Service Rules, Part III, service put in by Government employees in aided schools prior to their entry into Government Service will be reckoned for pensionary benefits. Similar provision has been extended to staff of aided college service vide G O. (P) Ne 67079 Fin dated 30th July, 1979. In G O. P 319/85/Fin dated 5h June, 1985, ordered that Government service of private college staff/aided school staff prior to their entry in private college service/aided school service shall count for pension. To give statutory validity to the said orders necessary amendments have to be made to the Kerala Service Rules, Part III.
This notification is intended to achieve the above object.
WP(C).No.1033 OF 2020(D) and conctd. Cases 54
6. The intention behind causing notification was for the welfare of the employees to give statutory validity of the orders dated 30th of July, 1979 and 5th of June 1985. The relevant portion of the order dated 30th of July 1979 reads thus:
Read: 1. G.O (MS) 191/77/G.Edn. Dated 5.12.1977
2.Letter No.PRI G1/6-26D/364 dated 3.1.1978 from the Accountant General Kerala, Trivandrum.
ORDER In the G.O. read as first paper above Government have ordered that private college service of Government college teachers will be counted for retirement benefits subject to the conditions specified therein.
2. The Accountant General in his letter 2 nd above has requested clarification whether the benefit ordered in the G.O. dated 5-12-1977 would be admissible to Government employees other than Government college teachers
3. Government have examined the question in detail and are pleased to order that fie Private college service, both teaching and non-teaching, of Government employees prior to their entry A Government service will be allowed to be counted for pensionary benefits subject to the conditions laid down in G.O. (MS)191/G. Edn dated 5-12-1977.
7. On plain and simple reading of the aforementioned order dated 30th of July 1979, it is evident that private college service, both teaching and non-teaching of Government employees prior to their entry in Government service will be WP(C).No.1033 OF 2020(D) and conctd. Cases 55 allowed to be counted for pensionary benefits subject to the conditions laid down in the order dated 5th of December 1977. The order dated 5.12.1977 also envisaged that the private college service of Govt. College teachers would be counted for retirement benefits subject to the conditions 1 to 6, which did not envisage the expression 'Regular'. The same reads thus:
G.O. MS. No. 191/77/fin dated 5.12.1977 from the Higher Education (F) Department.
Abstract: Establishment - Department of Collegiate Education -counting of private college service of Government college teacher for pensionary benefits - Orders issued Read : Letter No.T.4.14261/76 dated 29.4.1977 from the Director of Collegiate Education.
ORDER Government have already brought about parity in the matter of emoluments between the Government college teachers and private college teachers. Now the other conditions of service of private college staff statute/ordinance and are covered by the University issued under the University amendments. Government have already issued the first statute on pension dated 1976 under the University amendments under which private college staff retiring at the age of 55 will be entitled to receive pension pensionary benefits including family pension and D.C.R.G. and bill the conditions for grant of three benefits applicable to Government servants and laid down in part III KSR (as amended from time to time) shall mutatis mutandis apply to private college staff.
Already private college service of Govt, college teachers are being counted for posting as non cadre second grade professors.
WP(C).No.1033 OF 2020(D) and conctd. Cases 56 The Director of Collegiate Edn. in his letter read above has recommended that the private college service in Government college teachers may be counted for pensionary benefits.
i. The services in any of the institutions which are not yet brought under direct payment scheme will not be considered for any pensionary benefits ii. The actual period of service in private colleges only will count.
iii. In cases of resignation of the appointment in private college service for the purpose of taking up Govt. appointment break, if any between the private college service and the Govt. service shall not exceed the joining time admissible under the service rules plus public holidays. Service prior to resignation for other reasons will not count.
iv. The Govt. contribution if any, to their provident fund account in respect of their private college service shall be refunded to Government.
v. The Management's share of contribution in P.F. account in respect of private college staff shall be credited to Govt. in such cases, a certificate in the following form shall be recorded in the service book by the Head of Institution in which the incumbent had worked duly counter signed by the Director of Collegiate Edn.
vi. Certified that the government/managements share contribution with interest thereon which should have otherwise goes to the employees has not been/will not be paid to him/her but has been/will be credited to Govt. The certificate regarding the crediting of Managements contribution is not necessary when contribution are to be paid back to the Management under Rules.
vii. For counting the private colleges service certificate in the following form shall be recorded in the service book by the Head of the Institution in which the incumbent had worked duly countersigned by the Director of Collegiate Edn.
WP(C).No.1033 OF 2020(D) and conctd. Cases 57 viii Service has been verified with reference to the initial records such as attendance registers, acquaintance, rolls, pay bills etc. and is qualifying for pension.
8. The Division Bench cited on behalf of the Government Pleader wherein the claim of the petitioners was that the earlier spells served by them to be broken in nature and non continuation should also be counted to be a eligible service period while fixing their pensionary benefits, consequent to their retirement from the respective colleges. The aforementioned assertion was based on the various orders. For the reason best known there was no challenge to the vires of Section Rule 14E and was thus read in its entirety. It was observed that the benefit would extended, in case all the six conditions mentioned therein were sufficed. There was no reference to Rule 20, proviso to Part III of KSR added with effect from 24th of June 2008 pertaining to service paid from a Local Fund and Trust Fund. The said proviso along with Rules read thus:
20. Local Funds and Trust Funds.- Service paid from a Local Fund does not qualify for pension except under special orders of Government "[Provided that the past service put in by Government employees and Aided school/Aided College Teachers in Panchayath/Municipal Common Service and Universities WP(C).No.1033 OF 2020(D) and conctd. Cases 58 prior to their entry in State Government Service or School/Aided College Service shall be reckoned as qualifying service for Pension and Death cum-Retirement Gratuity from Government.
* (Note.- The above proviso shall not be applicable for appointments to or from Public Sector Undertakings, Autonomous Bodies or similar bodies as they are constituted under the Companies Act or by separate legislation of the Central or State Government. In the case of prior service in Universities, only such service in any of the following Universities shall be considered for this benefit:
(i) Kerala University
(ii) Calicut University
(iii)Mahatma Gandhi University
(iv) Sree Sankara University
(v) Kannur University
(vi) Cochin University of Science and Technology
(vii) Kerala Agricultural University.
The cases where payment towards pro-rata pension liability have already been made by a former employer as per the rules prior to the 19th day of November, 2009 shall not be re-opened and in all other cases including cases where payment have become due but not paid, such payments shall not be made.
9. It is axiomatic that the past service put in by Government employees and Aided School/Aided college Teachers in Panchayath/Municipal Common Service and Universities prior to their entry in State Government Service WP(C).No.1033 OF 2020(D) and conctd. Cases 59 or Aided School/Aided College Service 'shall' be reckoned as qualifying service for pension and Death cum retirement gratuity from Government. There is no such amendment to the aforementioned clause, whereas it was prior to the amendment caused in 14E. Thus a stark contradiction which has not in taken care of so far has lead to an anomalous situation. It was imperative for the Government to maintain consistency in the application of the rules
10. There is no dispute to the ratio decidendi culled out in the judgment cited supra that the service conditions of the employee cannot be taken away by a stroke of a notification that too with retrospective effect. The intention/purpose to be achieved in the notification is wholly opposite to the explanatory note. In my view the findings of the Division Bench would not be a bar for this court to examine the veracity/validity of the impugned notification. There is no denial to the fact that all the petitioners had rendered their services for number of years against leave vacancies but that period has not been counted for pensionary benefits. Expression 'regular', in my view cannot be permitted to exist WP(C).No.1033 OF 2020(D) and conctd. Cases 60 for taking away the benefits. There was no fault on the part of the petitioners; by rendering the service against leave vacancy and on absorption on permanent basis/entering into the Government, rendering ineligible to claim pensionary benefits on the retirement. Retirement benefit is not a bounty it is a right which a person on retirement is entitled, being the only hope, to sustain in life.
Accordingly, I allow these writ petitions by striking out the expression 'regular' in clause (i) of clause (b) of Rule 14E, Part III, KSR Rules and its applicability with effect from 30 th of July 1979. It would be made applicable only with effect from the date of the notification ie., 28 th of August 2009 as has been done by causing amendment in respect of clause (a) of Rule 14E by notification dated 10th of August 2018.
Sd/-
AMIT RAWAL
sab JUDGE
WP(C).No.1033 OF 2020(D) and conctd. Cases 61 APPENDIX OF WP(C) 1033/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O(P) NO. 366/2009/FIN.
DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST RESPONDENT DATED 9.05.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 05.08.2016 EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN DATED 30.07.1979 EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO.
191/77/G.EDN. DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O(P) 2357/99/FIN.
DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 62 APPENDIX OF WP(C) 37075/2017 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF S.R.O 755/2009 ISSUED AND PUBLISHED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF G.O(P) 66/2016/FIN ISSUED BY THE 1ST RESPONDENT DATED 09.5.2016.
EXHIBIT P3 TRUE COPY OF G.O(P) 113/2016 ISSUED BY THE 1ST RESPODNENT DATED 05.8.2016.
EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER NO.
MES/AC/E-446/91 DATED 30.4.1991.
EXHIBIT P4(A) TRUE COPY OF THE ORDER NO. GA-II/1245/91 DATED 02.12.1991 ISSUED TO 1ST PETITIONER.
EXHIBIT P4(B) TRUE COPY OF THE PENSION PROPOSAL ALONG WITH COMPUTER DATA SHEET SUBMITTED TO THE 4TH RESPONDENT ISSUED TO 1ST PEITIONER. EXHIBIT P4(C) TRUE COPY OF THE VERIFICATION REPORT WITH P.R NO. 2101784876 ISSUED TO 1ST PETITIONER. EXHIBIT P4(D) TRUE COPY OF THE PENSION PAYMENT ORDER WITH P.P.O NO. 111785156 DATED 11.07.2017 ISSUED TO 1ST PETITIONER.
EXHIBIT P5 TRUE COPY OF THE APPOINTMENT ORDER OF 2ND PETITIONER WITH NO.M.E.S/AC/E-795/87 DATED 12.10.1987 ISSUED BY THE M.E.S. EXHIBIT P5(A) TRUE COPY OF THE ORDER OF 2ND PETITIONER NO.
G.A.I 12/935/87 DAETD 04.11.1988 ISSUED BY CALICUT UNIVERSITY.
EXHIBIT P5(B) TRUE COPY OF THE ORDER OF 2ND PETITIONER NO.
AC.BII.279/89 DATED 14.3.1989 AND NO. AC.BI/279/89 DATED 28.9.1989 ISSUED BY REGISTRAR MAHATMA GANDHI UNIVERSITY. EXHIBIT P5(C) TRUE COPY OF THE ORDER OF 2ND PETITIONER NO.G.A.II/D1/2827/92 DATED 11.01.1993 ISSUED BY CALICUT UNVIERSITY.
EXHIBIT P5(D) TRUE COPY OF THE ORDER OF 2ND PETITIONER NO.G.A.II/D1/3929/94 DATED 19.11.1994 ALONG WITH COPY OF RELEVANT PAGE 15 OF SERVICE BOOK OF THE 2ND PETITIONER.
WP(C).No.1033 OF 2020(D) and conctd. Cases 63 EXHIBIT P5(E) TRUE COPY OF THE COMPUTER DATA SHEET OF PENSION PROPOSAL OF 2ND PETITIONER SUBMITTED TO THE 4TH RESPONDENT.
EXHIBIT P5(F) TRUE COPY OF THE VERIFICATION REPORT WITH P.R.NO.2101786238.
EXHIBIT P5(G) A TRUE COPY OF THE PENSION PAYMENT ORDER WITH P.P.O NO. 111788433 DATED 10.8.2017. EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED 06.4.2002 IN WPC NO. 25468 OF 2003.
EXHIBIT P6(A) TRUE COPY OF THE VERIFICATION REPORT WITH P.R.NO.210166092 DATED 01.7.2016. EXHIBIT P6(B) TRUE COPY OF THE INTIMATION SLIP OF PENSION PAYMENT ORDER DATED 0.7.2016.
EXHIBIT P6(C) TRUE COPY OF PENSION SANCTION ORDER WITH ENDT.NO.M3/13458/2016/COLLEN. EDN. DATED 27.8.2016 ISSUED BY 3RD RESPONDENT. EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 14.8.2017 PASSED BY THIS HON'BLE COURT IN WPC NO. 30167/2016 IN SABU MATHEW VS. STATE OF EKRALA AND OTHERS REPORTED IN 2017 KHC (5) PAGE 120. EXHIBIT P8 TRUE COPY OF JUDGMENT DATED 16.9.2017 IN WPC 29356/2016 (SHAMEER ALI.E VS. DEPUTY DIRECTOR COLLEGIATE EDUCATION AND OTHERS). EXHIBIT P9 TRUE COPY OF G.O(P) 670.79/FIN DATED 30.7.1979. EXHIBIT P9(A) A READABLE VERSION OF EXHIBIT P9. EXHIBIT P10 TRUE COPY OF THE GO(MS)191/77/GEDN DATED 05.12.1977.
EXHIBIT P11 TRUE COPY OF GO(P) 2357/99/FIN DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 64 APPENDIX OF WP(C) 37448/2017 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF NOTIFICATION OF G.O (P) NO.366/2009/FIN. DATED 28.8.2009 AS PER S.R.O 755/2009 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O(P) NO.66/16/FIN ISSUED BY THE 1ST RESPONDENT DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF THE G.O(P) NO.66/16/FIN.
ISSUED BY THE 1ST RESPONDENT DATED 9.5.2016 EXHIBIT P4 TRUE COPY OF THE APPOINTMENT ORDER NO.TS/M/3/86 DATED 24.11.1986 ISSUED TO THE PETITIONER ALONG WITH SERVICE CERTIFICATE.
EXHIBIT P4(A) TRUE COPY OF THE ORDER NO.440/B4/87/ DATED 20.3.1987 EXHIBIT P4(B) TRUE COPY OF THE RELEVANT PAGE NO.7 OF THE SERVICE BOOK OF THE 1ST PETITIONER.
EXHIBIT P4(C) TRUE COPY OF THE ORDER NO.AC.P IV-1-4247/88 DATED 10.2.1989 OF THE 1ST PETITIONER. EXHIBIT P4(D) TRUE COPY OF THE APPROVAL ORDER AS THE PRINCIPAL ISSUED BY THE 6TH RESPONDENT AS PER UONO 1007/B2/2013 DATED 22.2.2013 OF THE 1ST PETITIONER.
EXHIBIT P4(E) TRUE COPY OF THE PENSION PROPOSAL ALONG WITH COMPUTER DATA SHEET SUBMITTED TO THE 4TH RESPONDENT OF THE 1ST PETITIONER. EXHIBIT P4(F) TRUE COPY OF THE VERIFICATION REPORT WITH P.R NO.210661048 DATED 9.6.2016 OF THE 1ST PETITIONER.
EXHIBIT P4(G) TRUE COPY OF THE COMMUNICATION ISSUED BY 4TH RESPONDENT WITH ENDT.NO.M1/8507/16/COLL.EDN. DATED 28.4.2016 OF THE 1ST PETITIONER.
WP(C).No.1033 OF 2020(D) and conctd. Cases 65 EXHIBIT P4(H) TRUE COPY OF THE PENSION PAYMENT WITH P.P.O NO.P.P.O.NO.111631286 DATED 9.6.2016 OF THE 1ST PETITIONER.
EXHIBIT P4(I) TRUE COPY OF THE GRATUITY PAYMENT ORDER AND COMMUTATION NO.1016297447 DATED 9.6.2016 OF THE 1ST PETITIONER.
EXHIBIT P5 TRUE COPY OF THE ORDER NO.AC.B IV/4247/88 DATED 17.11.1997 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P5(A) TRUE COPY OF THE 3RD TEMPORARY APPOINTMENT ORDER DATED 13.7.1995 ISSUED TO THE 2ND PETITIONER BY THE MANAGER.
EXHIBIT P5(B) TRUE COPY OF SENIOR GRADE APPROVAL ORDER NO.AC.B V/1/319/2003 DATED 3.9.2003 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P5(C) TRUE COPY OF SELECTION GRADE APPROVAL ORDER NO.AC.B.V/4124/4/76/2011 DATED 26.7.2011 ISSUED TO THE 2ND PETITIONER.
EXHIBIT P5(D) TRUE COPY OF THE PENSION PROPOSAL OF THE 2ND PETITIONER ALONG WITH COMPUTER DATE SHEET SUBMITTED TO THE 4TH RESPONDENT. EXHIBIT P5(E) TRUE COPY OF THE VERIFICATION REPORT WITH P.R NO.2101773884 DATED 20.4.2017 OF THE 1ST PETITIONER.
EXHIBIT P5(F) TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT WITH ENDT.NO.M1/41913/2016/COLL.EDN. DATED 16.5.2017 OF THE 2ND PETITIONER.
EXHIBIT P5(G) TRUE COPY OF THE INTIMATION SLIP DATED 20.4.2017 ISSUED BY THE 5TH RESPONDENT TO THE 2ND PETITIONER.
EXHIBIT P6 TRUE COPY OF THE PENSION PROPOSAL OF THE 3RD PETITIONER ALONG WITH COMPUTER DATA SHEET SUBMITTED TO THE 4TH RESPONDENT. EXHIBIT P6(A) TRUE COPY OF THE VERIFICATION REPORT WITH P.R NO.2101779087 DATED 19.5.2017 OF THE 3RD PETITIONER.
WP(C).No.1033 OF 2020(D) and conctd. Cases 66 EXHIBIT P6(B) TRUE COPY OF THE INTIMATION SLIP DATED 19.05.2017 ISSUED BY THE 5TH RESPONDENT TO THE 3RD PETITIONER.
EXHIBIT P7 TRUE COPY OF THE PAGE NO.6 TO 15 OF THE SERVICE BOOK OF THE 4TH PETITIONER. EXHIBIT P7(A) TRUE COPY OF THE PENSION PROPOSAL OF THE 4TH PETITIONER ALONG WITH COMPUTER DATA SHEET SUBMITTED TO THE 4TH RESPONDENT DATED ON 01.10.2015 EXHIBIT P7(B) TRUE COPY OF THE VERIFICATION REPORT WITH P.R NO.210664633 DATED 05.09.2016 OF THE 4TH PETITIONER.
EXHIBIT P7(C) TRUE COPY OF THE INTIMATION SLIP DATED 05.09.2016 ISSUED BY THE 5TH RESPONDENT TO THE 4TH PETITIONER.
EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 16.9.2017 IN WP(C) 29356/2016 (SHAMEERALI.E VS. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION AND OTHERS) EXHIBIT P9 TRUE COPY OF G.O(P) 670/79/FIN DATED 30.7.1979 EXHIBIT P9(A) A READABLE VERSION OF EXHIBIT P9 EXHIBIT P10 A TRUE COPY OF THE G.O.(MS) 191/77/GEDN DATED 05.12.1977 EXHIBIT P11 TRUE COPY OF THE G.O (P) 2357/99/FIN DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 67 APPENDIX OF WP(C) 6804/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY THE MANAGER DATED 18-02-2003.
EXHIBIT P2 TRUE COPY OF THE DEPLOYMENT ORDER OF THE PETITIONER FROM COLLEGE TO ST. THERESE HIGHER SECONDARY SCHOOL, SHORANUR AS LECTURER W.E.F 21-10-1998.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 19-05-1999 ISSUED BY THE CORPORATE MANAGER TO THE COMPETENT AUTHORITY.
EXHIBIT P4 TRUE COPY OF THE APPROVAL ORDER OF THE PETITIONER AS HSST(COMMERCE) W.E.F 21-10- 1998 TO 20-10-2001.
EXHIBIT P4(A) TRUE COPY OF THE APPROVAL ORDER OF THE PETITIONER AS HSST(COMMERCE) W.E.F 21-10- 2001 TO 31-07-2007.
EXHIBIT P4(B) TRUE COPY OF THE G.O(RT) NO.
4226/2011/G.EDN. DATED 11-10-2011 REGULARIZING THE SERVICE OF THE PETITIONER AS HSST(COMMERCE) FROM 21-10-1998 TO 31-07- 2007.
EXHIBIT P4(C) TRUE COPY OF THE PROCEEDINGS OF THE DIRECTOR NO.ACD.A2/14870/HSE/2001 DATED 02- 12-2014 REGULARIZING THE SERVICE OF THE PETITIONER ISSUED SUBSEQUENT TO P4(B).
EXHIBIT P4(D) TRUE COPY OF THE JUDGMENT IN W.P(C) NO.
40381/2003 DATED 20-02-2009.
EXHIBIT P4(E) TRUE COPY OF THE JUDGMENT IN W.P(C) NO.
14116/2013 DATED 23-01-2015..
EXHIBIT P5 TRUE COPY OF THE RELIEVING ORDER DATED 31- 07-2007 FROM THE PRINCIPAL IN CHARGE.
EXHIBIT P6 TRUE COPY OF THE RE-APPOINTMENT ORDER OF THE PETITIONER ISSUED BY THE MANAGER OF THE COLLEGE DATED 01-08-2007.
WP(C).No.1033 OF 2020(D) and conctd. Cases 68 EXHIBIT P7 TRUE COPY OF THE APPROVAL ORDER ISSUED BY THE UNIVERSITY OF CALICUT APPROVING PETITIONERS SERVICES AS LECTURER IN COMMERCE AT PROVIDENCE WOMEN'S COLLEGE, KOZHIKODE W.E.F 01-08-2007 AGAINST A PERMANENT VACANCY.
EXHIBIT P8 TRUE COPY OF THE IMPUGNED PROCEEDINGS OF THE 4TH RESPONDENT DATED 15-04-2017.
EXHIBIT P9 TRUE COPY OF THE IMPUGNED PENSION PAYMENT ORDER DATED 21-08-2017 ISSUED BY THE OFFICE OF THE 5TH RESPONDENT.
EXHIBIT P10 TRUE COPY OF THE JUDGMENT IN W.P(C) NO.
30368/2016 DATED 14-08-2017.
EXHIBIT P11 TRUE COPY OF G.O(P) NO.21/2018/FIN. DATED 16-02-2018.
WP(C).No.1033 OF 2020(D) and conctd. Cases 69 APPENDIX OF WP(C) 10302/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O. (P)NO.366/2009/FIN.DATED 28.08.2009 AS PER S.R.O.755/2009 ISSUED AND PUBLISHED BY THE 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE ORDER G.O(P)NO.66/16/FIN.DATED 09.05.2016 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF THE ORDER G.O. (P)NO.113/16/FIN,DATED 05.08.2016 ISSUED BY THE 1ST RESPONDENT EXHIBIT P4 A TRUE COPY OF THE ORDER NO.50/93/94/CSR/BTK,DATED 01.02.1994 ISSUED TO THE 1ST PETITIONER EXHIBIT P4(A) A TRUE COPY OF THE APPROVAL ORDER ISSUED BY THE 6TH RESPONDENT TO THE 1ST PETITIONER AS PER ORDER NO.GA.II/B2/1304/94,DATED 06.08.1994 EXHIBIT P4(B) A TRUE COPY OF THE ORDER BEARING NO.50/96/TS ISSUED TO THE 1ST PETITIONER BY THE MANAGER EXHIBIT P4(C) A TRUE COPY ORDER NO.GA II/B2/3140/96,DATED 12.11.1996 ISSUED BY THE 6TH RESPONDENT EXHIBIT P4(D) A TRUE COPY OF THE RELEVANT PAGES OF SERVICE BOOK OF THE 1ST PETITIONER EXHIBIT P4(E) A TRUE COPY OF PENSION PROPOSAL DATED 02.01.2017 SUBMITTED BY THE 1ST PETITIONER EXHIBIT P4(F): A TRUE COPY OF THE VERIFICATION REPORT WITH PR NO.2101786612,DATED 12.09.2017 ISSUED BY 5TH RESPONDENT EXHIBIT P4(G) A TRUE COPY OF THE PPO NO.111791503,DATED 08.11.2017 ISSUED BY 5TH RESPONDENT EXHIBIT P5: A TRUE COPY OF APPOINTMENT DATED 0RDER 19.12.1983 ISSUED TO THE 2ND PETITIONER WP(C).No.1033 OF 2020(D) and conctd. Cases 70 EXHIBIT P5(A): A TRUE COPY OF THE APPROVAL ORDER ISSUED BY THE 6TH RESPONDENT TO THE 2ND PETITIONER AS PER ORDER NO.GA/F3/1517/84,DATED 01.08.1984 EXHIBIT P5(B): A TRUE COPY OF THE APPROVAL ORDER ISSUED BY THE 6TH RESPONDENT TO THE 2ND PETITIONER AS PER ORDER NO.GA/A3/1999/03,DATED 24.11.2003 EXHIBIT P5(C): A TRUE COPY OF RELEVANT PAGES(1,6,8,12 AND
14)OF SERVICE BOOK OF THE 2ND PETITIONER EXHIBIT P5(D): A TRUE COPY OF DETAILS OF SERVICE OF 2ND PETITIONER ISSUED BY COLLEGE PRINCIPAL EXHIBIT P5(E): A TRUE COPY OF PENSION PROPOSAL DATED 02.08.2016 SUBMITTED BY THE 2ND PETITIONER EXHIBIT P5(F): A TRUE COPY OF THE RERIFICATION REPORT WITH PR NO.2101670587,DATED 14.03.2017 EXHIBIT P5(G): A TRUE COPY OF THE RELEVANT PAGES OF P.P.O.111786912,DATED 26.07.2017 ISSUED BY THE 5TH RESPONDENT EXHIBIT P6 A TRUE COPY OF APPOINTMENT DATED 0RDER 17.02.1987 ISSUED TO THE 3RD PETITIONER BY THE MANAGER EXHIBIT P6(A) A TRUE COPY OF THE APPROVAL ORDER ISSUED BY THE 6TH RESPONDENT TO THE 3RD PETITIONER AS PER ORDER NO.GA/A4/2388/87.DATED 21.04.1987 EXHIBIT P6(B) A TRUE COPY OF THE APPROVAL ORDER FOR REGULAR APPOINTMENT ISSUED BY THE 6TH RESPONDENT TO THE 3RD PETITIONER AS PER ORDER NO.GA II/A3/1310/94,DATED 28.04.94 EXHIBIT P6(C) A TRUE COPY OF STATEMENT OF FIXATION OF PAY ORDER 25.09.1993 OF THE 3RD PETITIONER EXHIBIT P6(D) A TRUE COPY OF STATEMENT OF FIXATION OF PAY OF THE 3RD PETITIONER,DATED 25.09.2010 EXHIBIT P6(E) A TRUE COPY OF PENSION PROPOSAL DATED 25.01.2017 SUBMITTED BY THE 3RD RESPONDENT EXHIBIT P6(F) A TRUE COPY OF THE VERTIFICATION REPORT WITH PR NO.2101782715,DATED 07.-07.2017 WP(C).No.1033 OF 2020(D) and conctd. Cases 71 EXHIBIT P6(G) A TRUE COPY OF RELEVANT PAGES OF P.P.O.111784843,DATED 07.07.2017 ISSUED BY THE 5TH RESPONDENT EXHIBIT P7: A TRUE COPY OF JUDGMENT DATED 16.09.2017 IN WP(C)29356/2016(SHAMEER ALI.E.VS.DEPUTY DIRECTOR COLLEGIATE EDUCATION AND OTHERS) EXHIBIT P8: A TRUE COPY OF ORDER G.O. (P)NO.21/2018/FIN,DATED 16.02.2018 ISSUED BY 1ST RESPONDENT EXHIBIT P9: A TRUE COPY OF G.O.(P)NO.670/79/FIN DATED 30/07/1979 EXHIBIT P9(A): A TRUE COPY OF READABLE VERSION OF EXHIBIT P9 EXHIBIT P10 A TRUE COPY OF THE G.O.(MS)NO.191/77/GEDN DATED 05/12/77 EXHIBIT P11 A TRUE COPY OF G.O(P)2357/99/FIN.DATED 25/11/99.
WP(C).No.1033 OF 2020(D) and conctd. Cases 72 APPENDIX OF WP(C) 13210/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1- TRUE COPY OF VERIFICATION REPORT NO.2101397164 DATED 10/03/2014 ISSUED BY RESPONDENT NO.5.
EXHIBIT P2- TRUE COPY OF GRATUITY PAYMENT ORDER NO.121359907 DATED 16/08/2013 BY RESPONDENT NO.5.
EXHIBIT P3- TRUE COPY OF REPORTED JUDGMENT 2017(4) KLT 1043.
EXHIBIT P4- TRUE COPY OF REPRESENTATION DATED 24/11/2017 MADE BY PETITIONER TO RESPONDENT NO.2.
EXHIBIT P5- TRUE COPY OF REPRESENTATION DATED 03/01/2018 MADE BY PETITIONER TO RESPONDENT NO.3.
WP(C).No.1033 OF 2020(D) and conctd. Cases 73 APPENDIX OF WP(C) 13925/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE TEMPORARY APPOINTMENT ORDER DATED 16-10-1989 ISSUED BY THE MANAGING DIRECTOR OF THE COLLEGE EXHIBIT P2 TRUE COPY OF THE APPROVAL ORDER DATED 12-1- 1990 ISSUED BY THE REGISTRAR OF THE MAHATMA GANDHI UNIVERSITY EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGE OF THE SERVICE BOOK OF THE PETITIONER, SHOWING THE APPROVAL EXHIBIT P4 TRUE COPY OF THE PENSION SANCTIONING LETTER DATED 13-08-2014 ENDORSED TO THE PETITIONER EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 28- 11-2017 ALONG WITH THE PROPOSAL FOR REVISED PENSION EXHIBIT P6 TRUE COPY OF THE REPLY DATED 23-01-2018 ADDRESSED TO THE 5TH RESPONDENT EXHIBIT P7 TRUE COPY OF THE ORDER DATED 09-05-2016 ISSUED BY THE 1ST RESPONDENT EXHIBIT P8 TRUE COPY OF THE ORDER DATED 05-08-2016 ISSUED BY THE 1ST RESPONDENT EXHIBIT P9 TRUE COPY OF THE JUDGMENT DATED 23-07-2014 IN W.P(C) NO.20495/2013 EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 23-02-2015 IN W.A NO. 377/2015 EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED 14-08-2017 IN W.P(C0 NO. 30167/2016 AND CONNECTED CASES.
WP(C).No.1033 OF 2020(D) and conctd. Cases 74 APPENDIX OF WP(C) 30370/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE GO.(P)NO.366/2009/FIN DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER ISSUED BY THE 1ST RESPONDENT DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF ORDER ISSUED BY THE 1ST RESPONDENT DATED 5.8.2016.
EXHIBIT P4 TRUE COPY OF THE G.O(P)NO.670/79/FIN DATED 30.7.1979.
EXHIBIT P5 TRUE COPY OF THE GO.(MS)NO.191/77/G.EDN DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O(P).2357/99/FIN DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 75 APPENDIX OF WP(C) 30805/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE GO(P) NO 366/2009/FIN DATED 28.8.2009 EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST RESPONDENT DATED 9.5.2016 EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 5.8.2016 EXHIBIT P4 TRUE COPY OF THE GO(P) NO 670/79/FIN DATED 30.7.1979 EXHIBIT P5 TRUE COPY OF THE GO(MS) NO 191/77/G.EDN DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE GO(P) 2357/99/FIN DATED 25.11.1999 WP(C).No.1033 OF 2020(D) and conctd. Cases 76 APPENDIX OF WP(C) 33401/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O(P)NO.366/2009/FIN DATED 28/08/2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST RESPONDENT DATED 09/05/2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 05/08/2016.
EXHIBIT P4 TRUE COPY OF THE G.O(P)NO.670/79/FIN DATED 30/07/1979.
EXHIBIT P5 TRUE COPY OF THE G.O(MS)NO.191/77/G.EDN DATED 05/12/1977.
EXHIBIT P6 TRUE COPY OF THE G.O(P)2357/99/ FIN DATED 25/11/1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 77 APPENDIX OF WP(C) 33502/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOCOPY OF THE RELEVANT PAGE OF THE KERALA UNIVERSITY FIRST STATUTE.
EXHIBIT P2 PHOTOCOPY OF THE RELEVANT PAGE OF THE PENSION BOOK OF THE PETITIONER.
EXHIBIT P3 PHOTOCOPY OF THE APPOINTMENT ORDER DATED 05.06.1995.
EXHIBIT P4 PHOTOCOPY OF THE APPROVAL ORDER OF THE M.G.UNIVERSITY DATED 24.01.1996. EXHIBIT P5 PHOTOCOPY OF THE VERIFICATION REPORT DATED 28.05.2018.
EXHIBIT P6 PHOTOCOPY OF THE ORDER OF THE M.G.UNIVERSITY DATED 07.05.2002.
EXHIBIT P7 PHOTOCOPY OF THE ORDER OF THE M.G.UNIVERSITY DATED 25.06.2005.
EXHIBIT P8 PHOTOCOPY OF THE GOVERNMENT ORDER DATED 09.05.2016. EXHIBIT P9 PHOTOCOPY OF THE GOVERNMENT ORDER DATED 05.08.2016. EXHIBIT P10 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C)30167/2016 DATED 14.08.2017. EXHIBIT P11 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C)NO.20673/2016 DATED 16.09.2017. EXHIBIT P12 PHOTOCOPY OF THE KERALA SERVICE (3RD AMENDMENT) RULES, 2009 PUBLISHED IN THE KERALA GAZETTE ON 17.08.2009.
EXHIBIT P13 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT DATED 30.07.1979.
EXHIBIT P14 PHOTOCOPY OF THE GOVERNMENT ORDER DT.5.12.1977 WP(C).No.1033 OF 2020(D) and conctd. Cases 78 APPENDIX OF WP(C) 34150/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O.(P) NO.366/2009/FIN. DATED 28/08/2009 AS PER S.R.O.755/2009 ISSUED AND PUBLISHED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF ORDER G.O.(P) NO.66/2016/FIN.
DATED 09/05/2016 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 TRUE COPY OF ORDER G.O.(P) 113/16/FIN.
DATED 05/08/2016, OF THE 1ST RESPONDENT.
EXHIBIT P4 A TRUE COPY OF PROCEEDINGS NO.GA/F2/2601/83 DATED 24/03/84 ISSUED BY THE REGISTRAR, CALICUT UNIVERSITY IN RESPECT OF THE PETITIONER.
EXHIBIT P4A A TRUE COPY OF ORDER NO.MES/AC/E-1093/84 DATED 30/12/84 ISSUED BY THE MANAGER TO THE PETITIONER.
EXHIBIT P4B A TRUE COPY OF ORDER NO.MES/AC/E-1372/85 DATED 30/12/85 OF THE MANAGER TO THE PETITIONER.
EXHIBIT P4C A TRUE COPY OF PROCEEDINGS NO.GA/F2/2925/86 DATED 22/02/1986 OF CALICUT UNIVERSITY ISSUED TO THE PETITIONER.
EXHIBIT P4D A TRUE COPY OF ORDER NO.MES/AC/E-74/90 DATED 05/06/1990 ISSUED BY THE MANAGER TO THE PETITIONER.
EXHIBIT P4E A TRUE COPY OF ORDER NO.GA-II/D1/712/91 DATED 07/11/91 ISSUED BY THE CALICUT UNIVERSITY IN RESPECT OF THE PETITIONER.
EXHIBIT P4F A TRUE COPY OF PROCEEDINGS OF CALICUT UNIVERSITY NO.GA-II/SPL.CELL/1/1082/03 DATED 27/05/2003 ISSUED TO THE PETITIONER.
EXHIBIT P4G A TRUE COPY OF ORDER OF APPROVAL NO.E3- 5510/24/04 DATED 19/11/2004 ISSUED TO THE PETITIONER BY DY.D.C.E., THRISSUR. WP(C).No.1033 OF 2020(D) and conctd. Cases 79 EXHIBIT P4H A TRUE COPY OF RELEVANT PAGES OF PETITIONER'S SERVICE BOOK HAVING P.F.ACCOUNT NO.9377.
EXHIBIT P4I A TRUE COPY OF RELEVANT PAGES OF PETITIONER'S PENSION PROPOSAL DATED 10/12/2017 SUBMITTED TO THE 3RD RESPONDENT.
EXHIBIT P4J A TRUE COPY OF VERIFICATION REPORT NO.P.R.2101894191 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.
EXHIBIT P4K A TRUE COPY OF RELEVANT PAGES OF PENSION PAYMENT ORDER NO.111810092 DATED 23/01/2018 ISSUED BY 4TH RESPONDENT TO SUB TREASURY, MANNARKKAD.
EXHIBIT P5 A TRUE COPY OF JUDGMENT DATED 14/08/2017 IN WP(C) OF 30167/2016 AND CONNECTED CASES (REPORTED IN 2017(5) KHC 1201 IN SABU MATHEW AND OTHERS VS.STATE OF KERALA.
EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 16/09/2017 IN WP(C) 29356/2016 (SHAMEER ALI.E. VS.DEPUTY DIRECTOR COLLEGIATE EDUCATION AND OTHERS).
EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 25/05/2018 IN W.A.2089/2017 AND CONNECTED CASES.
EXHIBIT P8 A TRUE COPY OF ORDER G.O.(P) NO.21/2018/FIN, DATED 16/02/2018 ISSUED BY 1ST RESPONDENT.
EXHIBIT P8A A TRUE COPY OF ORDER G.O.(P) NO.47/2018/FIN DATED 21/03/2018 OF THE 1ST RESPONDENT.
EXHIBIT P9 A TRUE COPY OF ORDER G.O.(P) 670/79/FIN DATED 30/07/1979.
EXHIBIT P9A TRUE READABLE VERSION OF EXHIBIT P9.
EXHIBIT P10 A TRUE COPY OF G.O.(MS) 191/77/GEDN DATED 05/12/1977.
EXHIBIT P11 A TRUE COPY OF G.O.(P) 2357/99/FIN. DATED 25/11/1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 80 APPENDIX OF WP(C) 34244/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O.(P) NO.366/2009/FIN. DATED 28.8.2009 AS PER S.R.O.755/2009 ISSUED AND PUBLISHED BY THE 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF ORDER G.O.(P) NO.66//FIN DATED ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF ORDER G.O.(P) NO.113/16/FIN DATED 5.8.2016 OF THE 1ST RESPONDENT EXHIBIT P4 A TRUE COPY OF EMPLOYEE DATE SHEET WITH PERMANENT EMPLOYMENT NUMBER (PEN)462088 OF 1ST PETITIONER EXHIBIT P4A A TRUE COPY OF APPOINTMENT ORDER DATED 8.7.1991 OF 1ST PETITIONER EXHIBIT P4B A TRUE COPY OF ORDER NO.GA.II/A2/3713/90 DATED 3.7.1992 ISSUED TO THE 1ST PETITIONER EXHIBIT P4C A TRUE COPY OF ORDER NO.2/NAT/1344 DATED 30.7.1992 ISSUED TO THE 1ST PETITIONER EXHIBIT P4D A TRUE COPY OF ORDER NO.2/SNT/1581 DATED 17.8.1994 ISSUED TO THE 1ST PETITIONER EXHIBIT P4E A TRUE COPY OF PROCEEDINGS NO.GA.II/A2/4454/94 DATED 6.3.1995 OF REGISTRAR OF CALICUT UNIVERSITY ISSUED TO THE 1ST PETITIONER EXHIBIT P4F A TRUE COPY OF 1ST PETITIONER'S PENSION PROPOSAL IN FORM NO.2 ALONG WITH DATE INPUT SHEET EXHIBIT P4G A TRUE COPY OF 1ST PETITIONER'S VERIFICATION REPORT DATED 11.5.2017 ISSUED BY THE 4TH PETITIONER EXHIBIT P4H A TRUE COPY OF PENSION PAYMENT ORDER AS PER P.P.O. NO.1111778346 DATED 11.5.2017 ISSUED TO 1ST PETITIONER WP(C).No.1033 OF 2020(D) and conctd. Cases 81 EXHIBIT P4I A TRUE COPY OF GRATUITY PAYMENT ORDER DATED 11.5.2017 ISSUED TO THE 1ST PETITIONER EXHIBIT P4J A TRUE COPY OF COMMUNICATION PAYMENT ORDER ISSUED TO THE 1ST PETITIONER EXHIBIT P4K A TRUE COPY OF JUDGMENT DATED 12.10.2017 IN WPC.17735/2017 OF THIS HON'BLE COURT EXHIBIT P5 A TRUE COPY OF CERTIFICATION ORDER NO.PR 2101399829 DATED 6.11.2013 ISSUED BY THE 4TH RESPONDENT TO THE 2ND PETITIONER EXHIBIT P5A A TRUE COPY OF INTIMATION SLIP DATED 6.11.2013 ISSUED BY THE 4TH RESPONDENT TO THE 2ND PETITIONER EXHIBIT P5B A TRUE COPY OF LETTER NO.N2/27551/2015/C.E. DATED 3.8.2015 ISSUED TO THE 2ND PETITIONER EXHIBIT P5C A TRUE COPY OF REPRESENTATION OF 2ND PETITIONER TO 2ND RESPONDENT DATED 8.2.2016 EXHIBIT P5D A TRUE COPY OF JUDGMENT DATED 25.9.2017 IN WPC.28470/2016 OF THIS HON'BLE COURT EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 16.9.2017 IN WPC.29356/2016(SHAMEER ALI E. VS. DEPUTY DIRECTOR COLLEGIATE EDUCATION AND OTHERS) EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 25.5.2018 IN WA.2089/2017 AND CONNECTED CASES EXHIBIT P8 A TRUE COPY OF ORDER G.O(P) NO.21/2018/FIN DATED 16.2.2018 ISSUED BY 1ST RESPONDENT EXHIBIT P8A A TRUE COPY OF ORDER G.O(P) NO.47/2018/FIN DATED 21.3.2018 OF THE 1ST RESPONDENT EXHIBIT P9 A TRUE COPY OF ORDER G.O(P) NO.670/79/FIN DATED 30.7.1979 EXHIBIT P9A TRUE READABLE VERSION OF EXHIBIT P9 EXHIBIT P10 A TRUE COPY OF ORDER G.O(MS) NO.191/77/GEDN DATED 5.12.1977 EXHIBIT P11 A TRUE COPY OF G.O(P) 2357/99/FIN DATED 25.11.1999 WP(C).No.1033 OF 2020(D) and conctd. Cases 82 APPENDIX OF WP(C) 39740/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION GO (P)NO 366/2009/FIN DATED 28.8.2009 AS PER S.R.O. 755/2009 ISSUED AND PUBLISHED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF ORDER GO(P) NO 66/ 2016/.FIN DATED 9.5.2016 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF ORDER GO(P) 113/16/FIN DATED 5.8.2016 OF THE 1ST RESPONDENT EXHIBIT P4 A TRUE COPY OF PROCEEDINGS NO 227/B-3/84 ACAD DATED 9.6.1987 OF REGISTRAR OF GANDIJI UNIVERSITY EXHIBIT P4A A TRUE COPY OF ORDER NO 220/BIV-2/ACAD/88 DATED 15.12.1989 OF THE REGISTRAR OF M.G.UNIVERSITY EXHIBIT P4B A TRUE COPY OF ORDER NO 220/BIV-2/ACAD/88 DATED 10.4.1990 OF REGISTRAR OF M.G.UNIVERSITY EXHIBIT P4C A TRUE COPY SERVICE VERIFICATION CERTIFICATE NO D2/9431/2014 DATED 8.1.2015 ISSUED BY DY.DCE,KOTTAYAM EXHIBIT P4D A TRUE COPY OF FIXATION OF PAY AS PER PROCEEDINGS NO D2/3173/2010 DATED 23.9.2010 OF 5TH RESPONDENT.
EXHIBIT P4E A TRUE COPY OF RELEVANT PAGES OF PETITIONERS PENSION PROPOSAL DATED 15.7.2014 SUBMITTED TO THE 3RD RESPONDENT. EXHIBIT P4F A TRUE COPY VERIFICATION REPORT NO P.R.2101545516 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER DATED 7.10.2015. EXHIBIT P4G A TRUE COPY OF REPRESENTATION DATED 8.1.2016 SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 83 EXHIBIT P5 A TRUE COPY OF JUDGMENT DATED 14.8.2017 IN WPC OF 30167/2016 AND CONNECTED CASES (REPORTED IN 2017 (5) KHC 120) IN SABU MATHEW AND OTHERS VS.STATE OF KERALA. EXHIBIT P6 A TRUE COPY OF JUDGMENT DATED 16.9.2017 IN WPC 29356/2016 (SHAMEER ALI.E.VS.DEPUTY DIRECTOR COLLEGE EDUCATION AND OTHERS). EXHIBIT P7 A TRUE COPY OF JUDGMENT DATED 25.5.2018 IN WA 2089/2017 AND CONNECTED CASES EXHIBIT P8 A TRUE COPY ORDER GO (P) NO 21/2018/FIN DATED 16.2.2018 ISSUED BY 1ST RESPONDENT EXHIBIT P8A A TRUE COPY OF ORDER GO(P) NO 47/2018/FIND DATED 21.3.2018 OF THE 1ST RESPONDENT EXHIBIT P9 A TRUE COPY OF ORDER GO(P) 670/79/FIN DATED 30.7.1979 EXHIBIT P9A TRUE READABLE VERSION OF EXHIBIT P9 EXHIBIT P10 A TRUE COPY OF GO (MS) 191/77/GEDN DATED 5.12.1977 EXHIBIT P11 A TRUE COPY OF GO(P) 2357/99/FIN DATED 25.11.1999 WP(C).No.1033 OF 2020(D) and conctd. Cases 84 APPENDIX OF WP(C) 24113/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 APPROVAL ORDER OF THE APPOINTMENT OF PETITIONER IN DEPUTATION VACANCY.
EXHIBIT P1A APPROVAL ORDER OF THE APPOINTMENT OF PETITIONER.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO. 366/2009 FIN.
EXHIBIT P3 TRUE COPY OF G.O. (P) NO. 66/16 EXHIBIT P4 TRUE COPY OF G.O. (P) NO. 113/16/FIN.
EXHIBIT P5 TRUE COPY OF G.O. (P) 670/79/FIN.
EXHIBIT P6 TRUE COPY OF G.O. (P) NO. 2357/99/FIN. WP(C).No.1033 OF 2020(D) and conctd. Cases 85 APPENDIX OF WP(C) 24121/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 APPROVAL ORDER OF THE APPOINTMENT OF THE PETITIONER EXHIBIT P1(A) APPROVAL ORDER OF THE APPOINTMENT OF THE PETITIONER EXHIBIT P2 TRUE COPY OF G.O.(P) NO. 366/2009 FIN EXHIBIT P3 TRUE COPY OF G.O.(P) NO. 66/16 EXHIBIT P4 TRUE COPY G.O.(P) NO. 113/16/FIN EXHIBIT P5 TRUE COPY OF G.O.(P) 670/76/FIN EXHIBIT P6 TRUE COPY OF G.O.(P)NO.2357/99/FIN WP(C).No.1033 OF 2020(D) and conctd. Cases 86 APPENDIX OF WP(C) 24755/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPROVAL ORDER.
EXHIBIT P1A TRUE COPY OF THE APPROVAL ORDER.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO. 366/2009 FIN.
EXHIBIT P3 TRUE COPY OF G.O.(P) NO, 66/16.
EXHIBIT P4 TRUE COPY OF G.O.(P) NO. 113/16/FIN.
EXHIBIT P5 TRUE COPY OF G.O.(P) NO. 670/79/FIN.
EXHIBIT P6 TRUE COPY OF G.O.(P) NO. 2357/99/FIN. WP(C).No.1033 OF 2020(D) and conctd. Cases 87 APPENDIX OF WP(C) 24987/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.366/2009/FIN DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER ISSUED BY THE 1ST RESPONDENT DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 5.8.2016.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN DATED 30.7.1979.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/G.EDN.
DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) 2357/99/FIN DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 88 APPENDIX OF WP(C) 26033/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF VERIFICATION REPORT, SHOWING THE AWARD OF PENSIONERY BENEFITS TO THE PETITIONER.
EXHIBIT P2 TRUE COPY OF G.O.(P)NO.66/16/FIN DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF JUDGMENT DATED 14.8.2017 IN WPC.30167/2016.
EXHIBIT P4 TRUE COPY OF G.O.(P)NO.21/2018/FIN DATED 16.2.2018.
EXHIBIT P5 TRUE COPY OF GO(P)NO.47/2018/FIN DATED 21.3.2018.
EXHIBIT P6 TRUE COPY OF SRO NO.572/2018- (GO(P)NO.128/2018/FIN DATED 10.8.2018). WP(C).No.1033 OF 2020(D) and conctd. Cases 89 APPENDIX OF WP(C) 31509/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF NOTIFICATION OF G.O .(P) NO.3 66/2009/Fin .DATED 28.08.2009 AS PER S.R.O 755/2009 ISSUED AND PUBLISHED BY THE 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF ORDER G.O(P) NO.66/2016/Fin DATED 09.05.2016 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 A TRUE COPY OF ORDER G.O(P)113/16/Fin DATED 05.08.2016 OF THE 1ST RESPONDENT OF ORDER G.O(P) 113/16/Fin DATED 05.08.2016, OF THE 1ST RESPONDENT.
EXHIBIT P4 A TRUE COPY OF APPOINTMENT ORDER NO.D/8746/94 DT.7.12.1994 ISSUED BY SECRETARY, NSS COLLEGE GENERAL COMMITTEE. EXHIBIT P4 (a) A TRUE COPY OF PROCEEDINGS D/8746/94 DT.18.1.1995.
EXHIBIT P4(b) A TRUE COPY OF PROCEEDINGS NO.GA.II/E2/938/95 DATED 18.03.1996 ISSUED BY THE REGISTRAR , CALICUT UNIVERSITY. EXHIBIT P4(c) A TRUE COPY OF PROCEEDINGS NO.GA.II.E2/938/95 DATED 08.04.1996. EXHIBIT P4(d) A TRUE COPY OF ORDER NO.D/6820/96 DT.31.12.1996 ISSUED BY SECRETARY , NSS COLLEGE GENERAL COMMITTEE.
EXHIBIT P4(e) A TRUE COPY OF PROCEEDINGS NO.
GA.II/E2/399/97 DATED 09.04.1997 ISSUED BY THE REGISTRAR, CALICUT UNIVERSITY. EXHIBIT P4(f) A TRUE COPY OF MEMO NO.G2/TS/62/2000 DATED 17.01.2000 ISSUED BY PRINCIPAL , NSS COLLEGE , NENMARA TO THE PETITIONER. EXHIBIT P4(g) TRUE COPY OF ORDER NO.AC.BV/1/447/2002 DT.21.12.2002 OF REGISTRAR , M.G.UNIVERSITY.
WP(C).No.1033 OF 2020(D) and conctd. Cases 90 EXHIBIT P4(h) TRUE COPY OF RELEVANT PAGES OF PETITIONER'S SERVICE BOOK HAVING P.F ACCOUNT NO.9377 EXHIBIT P4(i) TRUE COPY OF RELEVANT PAGES OF PETITIONER'S PENSION PROPOSAL DATED 18.01.2019 SUBMITTED TO THE 3RD RESPONDENT.
EXHIBIT P4(j) TRUE COPY OF VERIFICATION REPORT NO.P.R. 2101938795 DT.05.08.2019 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.
EXHIBIT P(k) TRUE COPY OF RELEVANT PAGES OF PENSION PAYMENT ORDER NO.11947813 DATED 05.08.2019 ISSUED BY 4TH RESPONDENT TO DISTRICT TREASURY , KOTTAYAM.
EXHIBIT P5 TRUE COPY OF JUDGMENT IN W.A NO.1235/2018. EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 16.9.2017 IN W.P.(C) 29356/2016.
EXHIBIT P7 TRUE COPY OF JUDGMENT DT.25.05.2018 IN W.A.NO.2089/2017.
EXHIBIT P8 TRUE COPY OF G.O(P) NO.21/2018/Fin DT.16.02.2018.
EXHIBIT P8(a) TRUE COPY OF G.O(P) NO47/2018/Fin.DATED 21.03.2018.
EXHIBIT P9 TRUE COPY OF G.O(P) NO.670/79/Fin DT.30.07.1979.
EXHIBIT P9(a) TRUE READABLE VERSION OF EXHIBIT P9 EXHIBIT P10 TRUE COPY OF G.O(MS) 191/77/GEDN DATED 05/12/1977.
EXHIBIT P11 TRUE COPY OF G.O(P)2357/99/FIN .DATED 25/11/1999.
EXHIBIT P12 TRUE COPY OF G.O(MS) NO.401/2019/Fin DT.28.10.2019.
WP(C).No.1033 OF 2020(D) and conctd. Cases 91 APPENDIX OF WP(C) 31949/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.366/2009/FIN DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER ISSUED BY THE 1ST RESPONDENT DATED 9.05.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 05.08.2016.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN DATED 30.7.1979.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/G.EDN DATED 5.12.1977.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) 2357/99/FIN DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 92 APPENDIX OF WP(C) 32979/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 PHOTOCOPY OF THE RELEVANT PAGE OF THE KERALA UNIVERSITY FIRST STATUTE EXHIBIT P2 PHOTOCOPY OF THE ORDER DT.05.06.2003 OF THE M.G.UNIVERSITY EXHIBIT P3 PHOTOCOPY OF THE GOVERNMENT ORDER DATED 24.12.1996 EXHIBIT P4 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT DT 28.05.1999 EXHIBIT P5 PHOTOCOPY OF THE COVERING LETTER DT.28.11.2018 OF THE 6TH RESPONDENT TO THE 4TH RESPONDENT IS PRODUCED HEREWITH EXHIBIT P6 PHOTOCOPY OF THE LETTER DT.07.02.2019 OF THE 4TH RESPONDENT EXHIBIT P7 PHOTOCOPY OF THE COVERING LETTER DT.23.02.2019 OF THE PRINCIPAL TO THE 4TH RESPONDENT EXHIBIT P8 PHOTOCOPY OF THE LETTER DT.03.04.2019 OF THE 4TH RESPONDENT TO THE 3RD RESPONDENT EXHIBIT P9 PHOTOCOPY OF THE VERIFICATION REPORT ISSUED FROM THE OFFICE OF THE 5TH RESPONDENT DT 14.08.2019 EXHIBIT P10 PHOTOCOPY OF THE GOVERNMENT ORDER DT.09.05.2016 EXHIBIT P11 PHOTOCOPY OF THE GOVERNMENT ORDER DT.05.08.2016 EXHIBIT P12 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C)NO.20673/2016 DT.14.08.2017 EXHIBIT P13 PHOTOCOPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WP(C)NO.20673/2016 DT.16.09.2017 EXHIBIT P14 PHOTOCOPY OF THE KERALA SERVICE (3RD AMENDMENT) RULES, 2009 PUBLISHED IN THE KERALA GAZETTE ON 17.08.2009 EXHIBIT P15 PHOTOCOPY OF THE ORDER OF THE 1ST RESPONDENT DT.30.07.1979 EXHIBIT P16 PHOTOCOPY OF THE GOVERNMENT ORDER DT.05.12.1977 WP(C).No.1033 OF 2020(D) and conctd. Cases 93 APPENDIX OF WP(C) 960/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF NOTIFICATION G.O(P) NO.366/2009/FIN DATED 28.08.2009 AS PER S.R.O. 755/2009 ISSUED AND PUBLISHED BY THE 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF ORDER G.O(P) NO.66/2016/FIN DATED 09.05.2016 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3 TRUE COPY OF ORDER G.O(P) NO. 113/16/FIN DATED 05.08.2016 OF THE 1ST RESPONDENT OF ORDER G.O(P) 113/16/FIN DATED 05.08.2016, OF THE 1ST RESPONDENT EXHIBIT P4 TRUE COPY OF THE APPROVAL ORDER NO.201/BIV-
2/ACAD/88 DATED 10.03.1989 ISSUED BY THE REGISTRAR OF M.G.UNIVERSITY TO THE PETITIONER EXHIBIT-P4 (A) TRUE COPY OF THE SECOND APPROVAL ORDER NO.201/BIV-2/ACAD/88 DATED 21.05.1990 ISSUED BY THE REGISTRAR OF M.G.UNIVERSITY TO THE PETITIONER EXHIBIT-P4 (B) TRUE COPY OF APPOINTMENT ORDER NO 1230 DATED 20.06.21991 ISSUED BY THE MANAGER TO THE PETITIONER EXHIBIT-P4 (C) TRUE COPY OF THE THIRD APPROVAL ORDER NO.201/BIV-2/ACAD/88 DATED 19.02.1996 ISSUED BY THE REGISTRAR OF M.G.UNIVERSITY TO THE PETITIONER EXHIBIT -P4 (D) TRUE COPY OF THE APPOINTMENT ORDER NO.1301 DARED 06.06.1994 ISSUED BY THE MANAGER TO THE PETITIONER EXHIBIT -P4 (E) TRUE COPY OF THE ORDER NO.201/BIV-2/ACAD/88 DATED 05.07.2003 ISSUED BY THE REGISTRAR OF M.G.UNIVERSITY TO THE PETITIONER EXHIBIT -P4 (F) TRUE COPY OF STATEMENT OF FIXATION OF PAY SANCTIONED BY THE MANAGER TO THE PETITIONER DATED 09.07.2003 WP(C).No.1033 OF 2020(D) and conctd. Cases 94 EXHIBITP4 (G) TRUE COPY OF THE RELEVANT PAGES OF THE SERVICE BOOK OF THE PETITIONER WITH STARTING DATED 07.04.1989 ISSUED BY THE PRINCIPAL KURIAKOSE ELIAS COLLEGE, MANNANAM EXHIBIT -P4 (H) TRUE COPY OF RELEVANT PAGES OF PETITIONER'S PENSION PROPOSAL DATED 14.05.2018 SUBMITTED TO THE 3RD RESPONDENT EXHIBIT -P4 (I) TRUE COPY OF VERIFICATION REPORT NO.PR./2101823511 DATED 28.12.2018 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER EXHIBIT -P4 (J) TRUE COPY OF RELEVANT PAGES OF PENSION PAYMENT ORDER NO.111832716 DATED 28.12.2018 ISSUED BY 4TH RESPONDENT TO KOTTAYAM MEDICAL COLLEGE SUB TREASURY EXHIBIT P5 TRUE COPY OF REPORTED JUDGMENT IN W.A.NO.1235/2018 DATED 04.07.2019 EXHIBIT P6 TRUE COPY OF JUDGMENT DATED 16.09.2017 IN WP(C) 29356/2016 OF THIS HON'BLE COURT EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 25.05.2018 IN W.A.NO.2089/2017 OF THIS HON'BLE COURT EXHIBIT P8 TRUE COPY OF G.O(P) NO.21/2018/FIN DT 16.02.2018 EXHIBIT-P8(A) TRUE COPY OF G.O(P) NO.47/2018/FIN DATED 21.03.2018 EXHIBIT P9 TRUE COPY OF G.O(P) NO.670/79/FIN.DATED 30.07.1979 EXHIBIT-P9(A) TRUE READABLE VERSION OF EXT. P9 EXHIBIT P10 TRUE COPY OF G.O(MS) NO.191/77/GEDN DATED 05.12.1977 EXHIBIT P11 TRUE COPY OF G.O(P) NO.2357/99/FIN DATED 25.11.1999 EXHIBIT P12 TRUE COPY OF G.O(MS) NO.401/2019/DIN DT.28.10.2019 WP(C).No.1033 OF 2020(D) and conctd. Cases 95 APPENDIX OF WP(C) 1235/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE GO(P) NO.366/2009/FIN.
DATED 28.08.2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE 1ST RESPONDENT DATED 09.05.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE 1ST RESPONDENT DATED 05.08.2016.
EXHIBIT P4 TRUE COPY OF THE GO(P)NO.670/19/FIN DATED 30.07.1979.
EXHIBIT P5 TRUE COPY OF THE GO(MS)NO.191/77/G.EDN.
DATED 05.12.1977.
EXHIBIT P6 TRUE COPY OF THE GO(P)2357/99/FIN. DATED 25.11.1999.
WP(C).No.1033 OF 2020(D) and conctd. Cases 96 APPENDIX OF WP(C) 15193/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION GO(P) NO.
366/2009/FIN DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF THE GO(P) NO.66/16/FIN DATED 09.05.2016 ISSUED BY THE FINANCE (PENSION-
B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE GO(P) NO.113/16/FIN DATED 5.08.2016 ISSUED BY THE FINANCE (PENSION- B)DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE GO(P) NO.670/79/FIN DATED 30.07.1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE GO(MS) NO. 191/77/H.EDN DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE GO(P) NO.2357/99/FIN DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION- B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 97 APPENDIX OF WP(C) 15404/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.(P) NO.
366/2009/FIN. DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF THE G.O.(P) NO. 66/16/FIN.
DATED 9.5.2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO. 113/16/FIN DATED 5.8.2016 ISSUED BY THE FINANCE (PENSION- B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO. 670/79/FIN DATED 30.7.1979 ISSUED BY THE FINANCE (PENSION- B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO. 191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) NO. 2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION- B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 98 APPENDIX OF WP(C) 16485/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 NIL
EXHIBIT P1 (a) APPROVAL ORDER OF THE APPOINTMENT OF THE
PETITIONER.
EXHIBIT P1 (b) APPROVAL ORDER OF THE APPOINTMENT OF THE
PETITIONER.
EXHIBIT P1 (c) PROBATION ORDER
EXHIBIT P1 (d) TRUE COPY OF APPROVAL ORDER.
EXHIBIT P1 (e) TRUE COPY OF APPROVAL ORDER.
EXHIBIT P1 (f) TRUE COPY OF APPROVAL ORDER.
EXHIBIT P1 (g) TRUE COPY OF PROMOTION ORDER.
EXHIBIT P1 (h) TRUE COPY OF PAY FIXATION ORDER.
EXHIBIT P2 NIL
EXHIBIT P2 (a) G.O.(MS) NO.191/77/H.EDN.
EXHIBIT P2 (b) TRUE COPY OF GO(P) NO.66/16.
EXHIBIT P2 (c) TRUE COPY OF G.O.(P) NO.2357/99/FIN.
EXHIBIT P3 TRUE COPY OF G.O.(P) NO.366/2009/FIN.
EXHIBIT P4 TRUE COPY OF G.O.(P) NO.66/16.
EXHIBIT P5 TRUE COPY G.O.(P) NO.113/16/FIN.
EXHIBIT P6 TRUE COPY OF G.O.(P) NO.21/2018/FIN.
EXHIBIT P7 TRUE COPY OF G.O.(P) NO.670/79/FIN.
WP(C).No.1033 OF 2020(D) and conctd. Cases 99 APPENDIX OF WP(C) 23294/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.(P) NO.366/2009/FIN. DATED 28.8.2009 ISSUED BY IST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O.(P)NO.66/16/FIN. DATED 9.5.2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.113/16/FIN DATED 5.8.2016 ISSUED BY THE FINANCE (PENSION-B_ DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN.
DATED 30.7.1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS0 NO.191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O(P) NO.2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 100 APPENDIX OF WP(C) 23416/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE CLAIM PETITION FILED BEFORE MOTOR ACCIDENTS CLAIM TRIBUNAL KALPETTA IN OP MV 77/2019 EXHIBIT P2 A TRUE COPY OF THE BANK STATEMENT FROM BARWA BANK DOHA QATAR.
EXHIBIT P3 A TRUE COPY OF THE EMPLOYMENT CONTRACT ISSUED BY QATAR AIRWAYS.
EXHIBIT P4 A TRUE COPY OF THE PAY SLIP SLIPS ISSUED BY QATAR AIRWAYS EXHIBIT P5 A TRUE COPY OF THE EMPLOYMENT CERTIFICATE ISSUED BY QATAR AIRWAYS EXHIBIT P6 A TRUE COPY OF THE REQUEST DATED 1.1.2020 SUBMITTED BEFORE INDIAN EMBASSY QATAR EXHIBIT P7 A TRUE COPY OF THE DIPLOMATIC COUNSELORS (OATH & FEES) ACT 1948 WP(C).No.1033 OF 2020(D) and conctd. Cases 101 APPENDIX OF WP(C) 23783/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION GO(P) NO.366/2009/FIN DATED 28.08.2009 ISSUED BY 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE GO(P) NO.66/16/FIN DATED 09.05.2016 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE GO(P) NO.113/16/FIN DATED 05.08.2016 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE GO(P) NO.670/78/FIN DATED 30.07.1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE GO(MS) NO.191/77/H-EDN.
DATED 05.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE GO(P) NO.2357/99/FIN DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 102 APPENDIX OF WP(C) 23808/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O.(P) NO.366/2009/FIN. DATED 28.8.2009 ISSUED BY IST RESPONDENT.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.66/16/FIN. DATED 9.5.2016 ISSUED BY THE FINANCE (PENSION-B_ DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.113/16/FIN DATED 5.8.2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN.
DATED 30.7.1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O.(P) NO.2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 103 APPENDIX OF WP(C) 26553/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION GO(P) NO.366/2009/FIN. DATED 28/08/2009 ISSUED BY 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE GO(P) NO.66/16/FIN. DATED 09/05/2016 ISSUED BY THE FINANCE (PENSION- B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE GO(P) NO.113/16/FIN. DATED 05/08/2016 ISSUED BY THE FINANCE (PENSION- B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE GO(P) NO.670/79/FIN. DATED 30/07/1979 ISSUED BY THE FINANCE (PENSION- B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE GO(MS) NO.191/77/H.EDN.
DATED 05/12/1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE GO(P) NO.2357/99/FIN.
DATED 25/11/1999 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 104 APPENDIX OF WP(C) 27081/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O. (P)NO.366/2009/FIN. DATED 28.8.2009 ISSUED BY 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O.(P)NO.66/16/FIN. DATED 9.5.2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.113/16/FIN DATED 5.8.2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O.(P)NO.670/79/FIN.
DATED 30.7.1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS)NO.191/77/H-EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O.(P)NO.2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 105 APPENDIX OF WP(C) 27465/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O(P) NO.
366/2009/FIN DATED 28-08-2009 ISSUED BY 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE G.O(P) NO. 66/16/FIN DAT3ED 9-5-2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT EXHIBIT P3 TRUE COPY OF THE G.O(P) NO. 113/16/FIN DATED 5-08-2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN DATED 30-07-1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO. 191/77/H-EDN DATED 5-12-1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT EXHIBIT P6 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN DATED 25-11-1999 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT WP(C).No.1033 OF 2020(D) and conctd. Cases 106 APPENDIX OF WP(C) 27519/2020 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O(P) NO.
366/2009/FIN. DATED 28.8.2009 ISSUED BY 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE G.O(P) NO. 6616/FIN. DATED 9.5.2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O(P) NO.113/16/FIN.
DATED 5.8.2016 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN.
DATED 30.07.1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO.191/77/H.EDN.
DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION-B) DEPARTMENT.
WP(C).No.1033 OF 2020(D) and conctd. Cases 107 APPENDIX OF WP(C) 6213/2021 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O. (P)NO.366/2009/FIN.DATED 28.08.2009 ISSUED BY 1ST RESPONDENT EXHIBIT P2 TRUE COPY OF THE G.O.(P)NO.66/16/FIN.DATED 9.5.2016 ISSUED BY THE FINANCE(PENSION-
B)DEPARTMENT EXHIBIT P3 TRUE COPY OF THE G.O.(P)NO.113/16/FIN DATED 5.8.2016 ISSUED BY THE FINANCE (PENSION- B)DEPARTMENT EXHIBIT P4 TRUE COPY OF THE G.O.(P)NO.670/79/FIN.DATED 3.7.1979 ISSUED BY THE FINANCE (PENSION B)DEPARTMENT EXHIBIT P5 TRUE COPY OF THE G.O. (MS)NO.191/77/FIN.DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION(F)DEPARTMENT EXHIBIT P6 TRUE COPY OF THE G.O. (P)NO.2357/99/FIN.DATED 25.11.1999 ISSUED BY THE FINANCE(PENSION-B)DEPARTMENT. WP(C).No.1033 OF 2020(D) and conctd. Cases 108 APPENDIX OF WP(C) 6657/2021 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NOTIFICATION G.O(P) NO.
366/2009/FIN. DATED 28.8.2009 ISSUED BY 1ST RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE G.O(P) NO. 66/16/FIN.
DATED 9.5.2016 ISSUED BY THE FINANCE (PENSION-B), DEPARTMENT.
EXHIBIT P3 TRUE COPY OF THE G.O(P) NO. 113/16/FIN.
DATED 5.8.2016 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P4 TRUE COPY OF THE G.O(P) NO. 670/79/FIN.
DATED 30.07.1979 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT.
EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO. 191/77/FIN.
DATED 5.12.1977 ISSUED BY THE HIGHER EDUCATION (F) DEPARTMENT.
EXHIBIT P6 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN.
DATED 25.11.1999 ISSUED BY THE FINANCE (PENSION B) DEPARTMENT WP(C).No.1033 OF 2020(D) and conctd. Cases 109 APPENDIX OF WP(C) 21514/2019 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER NO. 174/MSC/1983.
EXHIBIT P1(A)TRUE COPY OF THE APPROVAL NO. F.I.3.3787/84 BY THE UNIVERSITY OF KERALA.
EXHIBIT P2 TRUE COPY OF THE PROCEEDINGS NO. 6/MSC/85 OF THE MALANKARA SYRIAN CATHOLIC COLLEGES DECLARING HER PROBATION, EXHIBIT P3 TRUE COPY OF THE ORDER NO. AC.F.1.4.560/89 OF THE UNIVERSITY OF KERALA PROMOTING THE PETITIONERS AS LECTURER.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE SERVICE BOOK OF THE PETITIONER EVIDENCING HER APPOINTMENT, REAPPOINTMENT AND TRANSFER.
EXHIBIT P4(A) TRUE COPY OF THE SERVICE CERTIFICATE OF THE PETITIONER ISSUED BY THE PRINCIPAL, MAR IVANIOS COLLEGE, THIRUVANANTHAPURAM.
EXHIBIT P5 TRUE COPY OF THE VERIFICATION REPORT NO. PR 21015454251/P-6/4/1015264432, ISSUED BY THE ACCOUNTANT GENERAL (A AND E) KERALA, THIRUVANANTHAPURAM.
EXHIBIT P5(A) TRUE COPY OF THE PPO NO. 111515955.
EXHIBIT P6TRUE COPY OF THE REVISED VERIFICATION REPORT.
EXHIBIT P6(A)TRUE COPY OF THE PPOEXHIBIT P7TRUE COPY OF THE LETTER NO.PO6/2101545251/4/491.
EXHIBIT P7(A)TRUE COPY OF THE LETTER NO. P6/2101545251/4/507.
EXHIBIT P8 TRUE COPY OF THE LETTER NO. N 3/17326/2015/CO.EDU. DEPT.
EXHIBIT P9 TRUE COPY OF THE G.O(P) NO. 21/18/FIN.
EXHIBIT P10 TRUE COPY OF THE G.O(P) NO.366/2009/FIN.
EXHIBIT P11 TRUE COPY OF THE G.O(P) NO. 66/2016/FIN. WP(C).No.1033 OF 2020(D) and conctd. Cases 110 EXHIBIT P12 TRUE COPY OF THE G.O(P) NO. 113/16/FIN.
EXHIBIT P13 TRUE COPY OF THE QUESTIONS ASKED BY THE PETITIONER UNDER RTI ACT.EXHIBIT P13(A) TRUE COPY OF THE REPLY NO. DAG (ADMN)/C.CELL/RTI-70/2018-19/444.
EXHIBIT P14 TRUE COPY OF THE G.O(MS) NO. 191/77/G.EDN. EXHIBIT P15 TRUE COPY OF THE G.O(P) NO. 670/79/FIN. EXHIBIT P16 TRUE COPY OF THE G.O(P) NO. 2357/99/FIN. EXHIBIT P17 TRUE COPY OF THE JUDGMENT IN W.A.NO.2157/2015. EXHIBIT P18 TRUE COPY OF THE JUDGMENT IN WP(C) NO. 26564/2015.EXHIBIT P19TRUE COPY OF THE G.O(P) NO. 47/2018/FIN. EXHIBIT P19 TRUE COPY OF THE G.O(P) NO.47/2018/FIN WP(C).No.1033 OF 2020(D) and conctd. Cases 111 APPENDIX OF WP(C) 29294/2018 PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE G.O.(P) NO.366/2009/FIN DATED 28.8.2009.
EXHIBIT P2 TRUE COPY OF ORDER WAS ISSUED BY THE IST RESPONDENT DATED 9.5.2016.
EXHIBIT P3 TRUE COPY OF THE ORDER ISSUED BY THE IST RESPONDENT DATED 5.8.2016.
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.670/79/FIN. DATED 30.7.1979.
EXHIBIT P5 TRUE COPY OF THE G.O.(MS) NO.191/77/G.EDN. DATED 5.12.1977.
EXHIBIT P6TRUE COPY OF THE G.O.(P) 2357/99/FIN DATED 25.11.1999.