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[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Ladakh - Subsection

Section 2(i) in The University of Ladakh Act, 2018

(i)"Head of the Department" means the Head of the Cluster University Teaching Department who has the status of a Professor or an Associate Professor in the Cluster University and where any Cluster University has no teaching faculty in a subject the person duly appointed, for the time being, by the university ;