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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(1) in Rubber Rules, 1955

(1)Every person other than processor who wants a special license to purchase, sell or otherwise deal in rubber [(including imported natural rubber)] [Inserted by Notification No. G.S.R. 897(E), dated 12.12.2001 (w.e.f. 1.8.1955)] shall [apply online for] [Substituted 'apply for' by Notification No. G.S.R. 1513(E), dated 13.12.2017 (w.e.f. 1.8.1955).] a license in Form B.The Board, if it is satisfied with regard to the suitability of the applicant, may issue a licence in [Form C by online] [Substituted 'Form C' by Notification No. G.S.R. 1513(E), dated 13.12.2017 (w.e.f. 1.8.1955).].