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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(1)(i) in The Tamil Nadu Cinemas (Regulation) Act, 1955

(i)The Tamil Nadu Places of Public Resort Act, 1888 ([Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Act II of 1888);