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State of Rajasthan - Section

Section 1 in Rajasthan Armed Constabulary Act, 1950

1. Short title and commencement.

(1)This Act may be called the Rajasthan Armed Constabulary Act, 1950.
(2)[It extends to the whole of the State of Rajasthan.] [Substituted and omitted vide item No. 10 of the Schedule to the Rajasthan Act No. 27 of 1957 (published in the Rajasthan Gazetted, Part 4-A, Extraordinary dated 13.8.1957). This Act now extends to the whole of the State of Rajasthan including the Abu, Ajmer and Sunel areas with effect from 1.9.1957, i.e. the date of enforcement of Rajasthan Act No. 27 of 1957.]
(3)It shall come into force at once.