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Union of India - Section

Section 109 in The Multi-State Co-Operative Societies Act, 2002

109. Annual accounts and balance-sheet.—

At every annual general meeting of a multi-State co-operative society, the board shall lay before the multi-State co-operative society—
(a)a balance-sheet as at the end of every co-operative year; and
(b)a profit and loss account for that year.