Section 67(8) in The Punjab Motor Vehicles Rules, 1989
(8)The receipt for the last fee paid shall be attached to and displayed with [-] [The words 'Part B of' omitted vide Punjab Government Notification No. G.S.R.41/C.A.59/88/S.96/Amd.(17)/2000, dated 25.9.2002.] the permit.
