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State of Madhya Pradesh - Section

Section 11 in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

11. Result of election.

- The result of the election of one Standing Committee shall be declared before the election to constitute another Standing Committee is taken up.