(2)A shop for the retail sale of Country Liquor or Foreign or Indian Made Foreign Liquor shall not be located within a [distance] of 200 meters of Collegiate Educational Institution, Senior Higher Secondary School, Hospital, Place of Worship or Place of Public Entertainment, a Factory or a Labour or Harijan colony [x x x] [Deleted by S.O.223, dated 25.2.1993, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 1.3.1993, page 376, [25.2.1993].].
