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State of Rajasthan - Section

Section 15 in The Rajasthan Local Fund Audit Act, 1954

15. Exercise of powers and duties of [State Government] [Substituted by Rajasthan Act No. 27 of 1957.] by other officers.

- The powers and duties conferred and imposed upon the State Government by or under this Act may be exercised by any officer empowered by the State Government by rules made in this behalf.