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[Cites 0, Cited by 0] [Section 34H(1)] [Section 34H] [Entire Act]

Union of India - Subsection

Section 34H(1)(ii) in The Insurance Act, 1938

(ii)break open the lock of any door, box, locker, safe, almirah or other receptacle for exercising the powers conferred by clause (i) where the keys thereof are not available;