Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(1) in Punjab Urban Planning and Development Building Rules, 2018 (1)Planning authority to delineate "Form Based Zoning Districts" within the Master / Zonal Plan for special consideration of planning with integrated Public spaces;
