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Madhya Pradesh High Court

Sobran Yadav vs The State Of Madhya Pradesh on 29 July, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 5834 of 2022 (SOBRAN YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-07-2022 Parties through their counsel.

A s prayed by Shri Yogesh Dhande, learned GA for the State, list the matter in the next week to enable him to produce the case diary and serve the victim.

List the matter in the next week.

(SUJOY PAUL) JUDGE VD Signature Not Verified SAN Digitally signed by VARSHA DUBEY Date: 2022.07.30 13:37:41 IST