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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1) in Andhra Pradesh Education Act, 1982

(1)There shall be a registered society to establish and maintain Abhyudaya Pradhamika Pathasalas in the State for effecting qualitative improvement in primary education to be called the Abhyudaya Pradhamika Vidya Samstha.