Allahabad High Court
Tej Veer Singh & Others vs State Of U.P. Thr. Sec. Agriculture ... on 2 July, 2010
Author: Ritu Raj Awasthi
Bench: Ritu Raj Awasthi
Court No. - 4 Case :- SERVICE SINGLE No. - 37 of 1993 Petitioner :- Tej Veer Singh & Others Respondent :- State Of U.P. Thr. Sec. Agriculture Civil Lucknow & Others Petitioner Counsel :- R P Pandey Respondent Counsel :- C S C Hon'ble Ritu Raj Awasthi,J.
Learned standing counsel informs that the matter is of the year 1993 and relates to suspension of the petitioner. Due to efflux of time, the writ petition has become infructuous. Accordingly it is dismissed as infructuous. Order Date :- 2.7.2010 Adhir