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[Cites 0, Cited by 0] [Section 114] [Entire Act]

State of Mizoram - Subsection

Section 114(6) in Mizoram Police Act, 2011

(6)The conditions of eligibility, term of office, terms and conditions of service, and conditions of removal from office for the Chairperson and members of the District Accountability Authorities will be the same as that of the Police Accountability Commission.