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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(3) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

(3)The amount of the Fund shall be kept in any branch of a Nationalised Bank or a Scheduled Bank, as the case may be or as may be specified by the Director.