Rajasthan High Court - Jaipur
Ajanta Soya Limited vs Union Of India on 24 November, 2021
Bench: Prakash Gupta, Uma Shanker Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 3623/2019
M/s The Akshaya Patra Foundation
----Petitioner
Versus
Union Of India
----Respondent
D.B. Civil Writ Petition No. 2254/2020 Ajanta Soya Limited
----Petitioner Versus Union Of India
----Respondent D.B. Civil Writ Petition No. 5633/2020 M/s Jvs Foods Private Limited
----Petitioner Versus Union Of India
----Respondent D.B. Civil Writ Petition No. 6778/2020 M/s Kalani Infrastructure Pvt. Ltd.
----Petitioner Versus Union Of India
----Respondent D.B. Civil Writ Petition No. 504/2021 M/s Hazari Bagh Builders Pvt. Ltd
----Petitioner Versus Union Of India
----Respondent For Petitioner(s) : Mr. Sanjay Jhanwar, Advocate Mr. Daksh Pareek, Advocate Mr. Pankaj Ghiya, Advocate For Respondent(s) : Mr. R.D. Rastogi, Addl. Solicitor General for UOI with Mr. Anand Sharma, Advocate through VC Mr. Kinshuk Jain, Advocate Mr. Ajay Shukla, Advocate Mr. Sheetanshu Sharma, Advocate Mr. Darsh Pareek, Advocate (Downloaded on 24/11/2021 at 09:59:31 PM) (2 of 2) [CW-3263/2019] Mr. Ayush Singh for Mr. Punit Singhvi, Advocate HON'BLE MR. JUSTICE PRAKASH GUPTA HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 24/11/2021 List on 10.1.2022, as prayed.
(UMA SHANKER VYAS),J (PRAKASH GUPTA),J DK/40-44 (Downloaded on 24/11/2021 at 09:59:32 PM) Powered by TCPDF (www.tcpdf.org)