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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Mizoram - Subsection

Section 81(6) in Mizoram Cooperative Societies Act, 2006

(6)The federal co-operative or co-operative union as the case may be in such cases may submit a report containing the details and particulars of defaulting co-operatives to the Registrar and the Registrar in turn after making an enquiry in this regard shall grant a certificate for recovery of the said amount due as arrears of land revenue.