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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(3) in The Assam Fiscal Responsibility and Budget Management Act, 2005

(3)In particular and without prejudice to the provisions contained in sub-section (2) the Five Year Fiscal Plan shall include an assessment of sustainability relating to,
(i)balance of revenue receipt and revenue expenditure,
(ii)the use of capital receipts including borrowings for creating productive assets.