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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(A) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(A)whether the applicant is not suffering from any of the disqualifications specified under sub-section (5) of section 42-D of the Act;