Delhi High Court - Orders
Ircon Defined Contribution Pension ... vs Life Insurance Corporation Of India & ... on 9 March, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8163/2025 and CM APPL. 35677/2025
IRCON DEFINED CONTRIBUTION PENSION SCHEME 2009
TRUST & ANR. .....Petitioners
Through: Mr. Debarshi Bhadra, Advocate.
versus
LIFE INSURANCE CORPORATION OF INDIA & ANR.
.....Respondents
Through: Mr. Lakshay Sawhney, Advocate.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 09.03.2026
1. At the request of the petitioner and to enable him to place on record written submissions along with relevant decisions, list on 24.08.2026.
2. In the meantime, the respondents to also file written submissions along with relevant decisions.
PURUSHAINDRA KUMAR KAURAV, J MARCH 9, 2026 tr/mj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/03/2026 at 21:05:51