Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Assam - Subsection Section 28(d) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958 (d)alters, moves, destroy or defaces any boundary mark of any forest or waste land to which any provisions of this Act apply,
