Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 17 in The M.P. Trade Unions Regulations, 1961 17. Annual returns. - The general statement to be furnished under Section 28 shall be submitted (in duplicate) to the Registrar by the 31st day of March in each year and shall be in Form J.
