Section 135B in The Drugs and Cosmetics Rules, 1945
135B. [ Prohibition of import of cosmetics tested on animals. [Inserted by Notification No. G.S.R. 718 (E) dated 13.10.2014 (w.e.f. 21.12.1945)]
- No cosmetic that has been tested on animals after the commencement of the Drugs and Cosmetics (Fifth Amendment) Rules, 2014 shall be imported into the country.]
