Patna High Court - Orders
Mahanth Sudarshan Giri & Ors vs Kaushal Kishore Pandey & Ors on 7 February, 2012
Author: Vijayendra Nath
Bench: Vijayendra Nath
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.247 of 2011
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Mahanth Sudarshan Giri & Ors
.... .... Petitioner/s
Versus
Kaushal Kishore Pandey & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Siddharth Harsh
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE VIJAYENDRA NATH
ORAL ORDER
3 07-02-2012Issue notice to the opposite parties in this interlocutory application (I.A.No. 817/12) for which the petitioners must file requisites both under registered cover with A/D as well as ordinary process within one week, failing which this application shall stand rejected without further reference to the bench.
In the meantime, the further proceeding of T.S.No. 139/2001 pending in the Court of Sub Judge III, Rohtas at Sasaram shall remain stayed till further orders.
Put up this matter immediately after the service of notice or appearance of the opposite parties whichever is earlier.
Rule is made returnable within three months.
(Vijayendra Nath, J) Nitesh/-