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[Cites 0, Cited by 0] [Section 286] [Entire Act]

State of Rajasthan - Subsection

Section 286(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(1)On the conclusion of a debate, the Speaker shall put the question and invite those who are in favour of the motion to say "Aye" and those against the motion to say "No".