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State of Chattisgarh - Section

Section 15 in The Chhattisgarh Gram Nyayalaya Rules, 2001

15. Interest and instalment.

(1)The Gram Nyayalaya may award for interest on the ordered amount at a rate not exceeding twelve percent per annum till the payment from the date of final order or decision.
(2)The Gram Nyayalaya may, while passing the order, direct that the payment of the amount ordered be postponed for a period not exceeding six months or be made in monthly instalments.