Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(23)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(23)(b) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(b)suspend or delay sale of Text Books to the purchaser in spile of stock available at his shop;