Allahabad High Court
Sabir Khan & Others vs New Okhla Industrial Development ... on 7 January, 2010
Bench: Prakash Krishna, Abhinava Upadhya
Court No. - 36 Case :- WRIT - C No. - 48328 of 2000 Petitioner :- Sabir Khan & Others Respondent :- New Okhla Industrial Development Authority Thru Secretary Petitioner Counsel :- Ramji Srivastava Respondent Counsel :- S.C.,M. Tripathi Hon'ble Prakash Krishna J.
Hon'ble Abhinava Upadhya,J. List has been revised. None is present to press the writ petition. The writ petition is dismissed in default. Order Date :- 7.1.2010 pks