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Allahabad High Court

Sabir Khan & Others vs New Okhla Industrial Development ... on 7 January, 2010

Bench: Prakash Krishna, Abhinava Upadhya

Court No. - 36
Case :- WRIT - C No. - 48328 of 2000

Petitioner :- Sabir Khan & Others

Respondent :- New Okhla Industrial Development Authority Thru Secretary
Petitioner Counsel :- Ramji Srivastava

Respondent Counsel :- S.C.,M. Tripathi

Hon'ble Prakash Krishna J.

Hon'ble Abhinava Upadhya,J. List has been revised. None is present to press the writ petition. The writ petition is dismissed in default. Order Date :- 7.1.2010 pks