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[Cites 0, Cited by 0] [Section 14B] [Entire Act]

State of West Bengal - Subsection

Section 14B(a) in The West Bengal Khadi And Village Industries Board Act, 1959

(a)the Board shall constitute a Standing Finance Committee to exercise such powers and perform such functions relating to finance of the Board as may be prescribed. The Chief Executive Officer and the Financial Adviser and Chief Accounts Officer of the Board shall be the ex officio members of the Standing Finance Committee, while three non-official members shall be selected from amongst the members of the Board;