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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1)(a) in The Orissa Panchayat Samiti Election Rules, 1991

(a)prepare a record of the proceeding of the meeting, sign it and attest with his initial, every correction made therein, and permit the members present at the meeting to affix their signature to such record, if they express their desire to do so;