Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 23 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

23.

The provisional affiliation granted above by the University shall be only for the Second Year B.D.S. Degree Course of study. Thereupon, the University shall permit the college to admit the students in the Second Year B.D.S. Degree course of study.