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[Cites 1, Cited by 1]

Himachal Pradesh High Court

H.P. Power Corporation Ltd. vs . Patel Engineering Ltd. on 6 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

H.P. Power Corporation Ltd. vs. Patel Engineering Ltd.

.

CARBC No. 1 of 2022 06.04.2022 Present: Mr. J.S. Bhogal, Sr. Advocate with Mr.Suneet Goel, Advocate for the petitioner.

M/s D.S. Chadda, Atul Jhingan and Dhananjay Singh, Advocates for the respondent.

CARBC No. 1 of 2022 Reply to petition, as prayed, be filed within four weeks.

List on 23rd May, 2022.

CARAP No. 3 of 2022 Reply, as prayed, be filed within four weeks. List along with main petition.





             April 06, 2022                                (Vivek Singh Thakur)
             (ms)                                                Judge






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